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ITAT Nagpur Bench

3,585 judgments

SHRI PADMAKAR RAMBHAU SOMWANSHI,AMRAVATI vs A,C.I.T CENT CIR., AKOLA

ITA 551/NAG/2016[2006-07]Status: Disposed12/10/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BHANDARA URBAN CO-OP BANK,BHANDARA vs INCOME TAX OFFICER WARD 2(3), NAGPUR

ITA 20/NAG/2021[2014-15]Status: Disposed9/10/2023AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

BHANDARA URBAN CO-OP. BANK LTD,BHANDARA vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 19/NAG/2021[2013-14]Status: Disposed9/10/2023AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI SANDEEP SARBATMAL KOTHARI,CHANDRAPUR vs A.C.I.T., CHANDRAPUR CIRCLE,CHANDRAPUR, CHANDRAPUR

ITA 14/NAG/2021[2015-16]Status: Disposed9/10/2023AY 2015-16

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCEL-51(1), NAGPUR

ITA 390/NAG/2022[2012-13]Status: Disposed6/10/2023AY 2012-13

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PREETI JAGDISH AGRAWAL,NAGPUR vs ASSISTAN COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-1(2), NAGPUR

ITA 70/NAG/2021[2015-16]Status: Disposed6/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

JAGDISH S.AGRAWAL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), NAGPUR

ITA 68/NAG/2021[2015-16]Status: Disposed6/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

JAGDISH S. AGRAWAL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCAL-1(2), NAGPUR

ITA 67/NAG/2021[2010-11]Status: Disposed6/10/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER (TDS)WARD-1(1), NAGPUR

ITA 80/NAG/2020[2014-15]Status: Disposed6/10/2023AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER (TDS)WARD-1(1), NAGPUR

ITA 79/NAG/2020[2013-14]Status: Disposed6/10/2023AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER (TDS)WARD-1(1), NAGPUR

ITA 78/NAG/2020[2011-12]Status: Disposed6/10/2023AY 2011-12

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER (TDS)WARD-1(1), NAGPUR

ITA 77/NAG/2020[2010-11]Status: Disposed6/10/2023AY 2010-11

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER (TDS)WARD -1(1), NAGPUR

ITA 58/NAG/2020[2012-13]Status: Disposed6/10/2023AY 2012-13

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

HAJRAT BABA LODHISHAH BAHUDDESHIYA SHIKSHAN SANSTHA,NAGPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION ), PUNE

ITA 29/NAG/2018[NIL ]Status: Disposed6/10/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DEV BAHUUDESHIVA SANSTHA,PUSAD vs CIT (EXEMPTION), PUNE

ITA 109/NAG/2021[2020-21]Status: Disposed5/10/2023AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BHANGDIYA FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 102/NAG/2021[00-00]Status: Disposed5/10/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR vs M/S UNIJULES LIFE SCIENCES LIMITED, NAGPUR

ITA 31/NAG/2019[2010-11]Status: Disposed5/10/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR vs M/S UNIJULES LIFE SCIENCES LIMITED, NAGPUR

ITA 22/NAG/2019[2009-10]Status: Disposed5/10/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR vs M/S UNIJULES LIFE SCIENCES LIMITED, NAGPUR

ITA 21/NAG/2019[2008-09]Status: Disposed5/10/2023AY 2008-09

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. GLADSTONE INFRANSTRUCTURE PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCLE-1(1), NAGPUR

ITA 5/NAG/2022[2015-16]Status: Disposed4/10/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)