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ITAT Nagpur Bench

3,585 judgments

M/S. GLADSTONE INFRASTRUCTURE PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR

ITA 4/NAG/2022[2014-15]Status: Disposed4/10/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. GLDSTONE INFRASTRUCTURE PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR

ITA 3/NAG/2022[2013-14]Status: Disposed4/10/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. GLADSTONE INFRASTRUCTURE PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR

ITA 2/NAG/2022[2011-12]Status: Disposed4/10/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. GLADSTONE INFRASTRUCTURE PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR

ITA 1/NAG/2022[2009-10]Status: Disposed4/10/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. AYODHYA GORAKHPUR SMS TOLLS PVT. LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 167/NAG/2021[2016-17]Status: Disposed4/10/2023AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR vs SHRI SHYAMSUNDER NANDLALJI, NAGPUR

ITA 15/NAG/2020[2012-13]Status: Disposed4/10/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCEL-51(1), NAGPUR

ITA 392/NAG/2022[2012-13]Status: Disposed28/9/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCEL-51(1), NAGPUR

ITA 391/NAG/2022[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 389/NAG/2022[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISISONER OF INCOME TAX, TDS, CIRICLE-51(10, NAGPUR

ITA 388/NAG/2022[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX,TDS, CIRCLE-51(1), NAGPUR

ITA 387/NAG/2022[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCEL-51(1), NAGPUR

ITA 386/NAG/2022[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 366/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 365/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 364/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 363/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 362/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 361/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 360/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 359/NAG/2022[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)