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ITAT Nagpur Bench

3,585 judgments

MURLI INDUSTRIES LTD.,CHANDRAPUR vs ITO, WARD 1(2), NAGPUR

ITA 95/NAG/2021[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MURLI INDUSTRIES LTD.,CHANDRAPUR vs DCIT,CIRCLE-1, NAGPUR, NAGPUR

ITA 94/NAG/2021[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MURLI INDUSTRIES LTD.,CHANDRAPUR vs ACIT, CIRCLE-1, NAGPUR, NAGPUR

ITA 93/NAG/2021[2012-12]Status: Disposed28/9/2023AY 2012-12

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MURLI INDUSTRIES LTD.,CHANDRAPUR vs DCIT, CIRCLE-1, NAGPUR

ITA 92/NAG/2021[2011-12]Status: Disposed28/9/2023AY 2011-12

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S. SOLAR INDUSTRIES INDIA LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-1(2), NAGPUR

ITA 72/NAG/2021[2017-18]Status: Disposed28/9/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

RAMESH SUNKUNWAR,WANI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR

ITA 59/NAG/2021[2011-12]Status: Disposed28/9/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

FIRE ARCOR INFRASTRUCUTE PVT LTD,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR

ITA 95/NAG/2020[2009-10]Status: Disposed28/9/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

SHRI RAJESH SRICHAND UTTAMANI,NAGPUR vs A.CIT, CIRCLE-4, NAGPUR

ITA 91/NAG/2020[2013-14]Status: Disposed28/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

MANA CONSTRUCTIONS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR

ITA 69/NAG/2020[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

GHANSHYAM SHANKARRAO ASHTANKAR,NAGPUR vs INCOME TAX OFFICER WARD 3(1), NAGPUR

ITA 54/NAG/2020[2015-16]Status: Disposed28/9/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD -2(1), NAGPUR vs M/S ADEQUATE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR

ITA 313/NAG/2019[2011-12]Status: Disposed28/9/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

INOCME TAX OFFICER WARD -2, BHANDARA vs THE BHANDRARA URBAN CO-OPERATIVE BANK LIMITED, BHANDARA

ITA 159/NAG/2019[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PANKAJ D DUBE,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR

ITA 114/NAG/2019[2014-15]Status: Disposed28/9/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(2), NAGPUR vs M/S RASOYA PROTEINS LTD, NAGPUR

ITA 38/NAG/2018[2008-2009]Status: Disposed28/9/2023AY 2008-2009

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(2), NAGPUR vs M/S RASOYA PROTEINS LTD, NAGPUR

ITA 37/NAG/2018[2007-2008]Status: Disposed28/9/2023AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

M/S VIDARBHA SPRINGS PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER,WARD -6(1), NAGPUR

ITA 273/NAG/2018[2006-07]Status: Disposed28/9/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEPUTY COMMISSIONER OF JNCOME TAX, CIRCEL-3, NAGPUR vs M/S. ACC NIHON CASTING LT, NAGPUR

ITA 249/NAG/2018[2008-09]Status: Disposed28/9/2023AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

NAGPUR TOOLS PVT LTD,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 101/NAG/2021[2018-19]Status: Disposed27/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSTT. COMMISSIONER OF INCOMET AX CENTRAL CIRCLE-1(1), NAGPUR vs SHRI SANJAY GAURISHANKAR AGRAWAL, NAGPUR

ITA 61/NAG/2018[2010-2011]Status: Disposed27/9/2023AY 2010-2011

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

ASSTT.COMISSIOENR OF INCOME TAX CENTRAL CIRCLE -1(1), NAGPUR vs SHRI SANJAY GAURISHANKAR AGRAWAL, NAGPUR

ITA 60/NAG/2018[2009-10]Status: Disposed27/9/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)