← All Benches

ITAT Nagpur Bench

3,585 judgments

SEVANKUR,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 409/NAG/2022[2022-23]Status: Disposed26/9/2023AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 408/NAG/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 407/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 406/NAG/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-1, NAGPUR

ITA 405/NAG/2022[2010-11]Status: Disposed26/9/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-1, NAGPUR

ITA 404/NAG/2022[2010-11]Status: Disposed26/9/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-1, NAGPUR

ITA 403/NAG/2022[2010-11]Status: Disposed26/9/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(10, NAGPUR

ITA 402/NAG/2022[2014-15]Status: Disposed26/9/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 401/NAG/2022[2014-15]Status: Disposed26/9/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 400/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 399/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 398/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCEL-51(1), NAGPUR

ITA 397/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 396/NAG/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), MAGPUR

ITA 395/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 394/NAG/2022[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX,TDS, CIRCEL-51(1), NAGPUR

ITA 393/NAG/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JAIKUMAR BHAGWANTPRASAD BAJAJ,NAGPUR vs INCOME TAX OFFICER, WARD -3(4), NAGPUR

ITA 356/NAG/2019[2007-08]Status: Disposed25/9/2023AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SMT SNEHA PUROHIT,NAGPUR vs THE ASSTT COMMISSIONER OF INCOME TAX (CIRCLE -4), NAGPUR

ITA 57/NAG/2018[2010-2011]Status: Disposed25/9/2023AY 2010-2011

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SMT. ANJALI PUROHIT,NAGPUR vs THE ASSTT. COMMISSIONER OF INCOME TAX (CIRCLE-4), NAGPUR

ITA 56/NAG/2018[2010-2011]Status: Disposed25/9/2023AY 2010-2011

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)