← All Benches

ITAT Nagpur Bench

3,585 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR vs M/S CYTEC INDIA SPECIALTY CHEMICALS AND MATERIALS PVT .LTD, NAGPUR

ITA 87/NAG/2020[2012-13]Status: Disposed22/9/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRIPRAKASH PRALHADRAI AGRAWAL,NAGPUR vs INCOME TAX OFFICER, WARD-3(2), NAGPUR

ITA 40/NAG/2020[2009-10]Status: Disposed22/9/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ACIT, WARDHA CIRCLE, WARDHA vs M/S AUTOMARK TECHNOLOGIES (INDIA ) LIMITED, YAVATMAL

ITA 403/NAG/2019[2009-10]Status: Disposed22/9/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

D.C.I.T. AMRAVATI CIRCLE, AMARAVATI vs THE AMRAVATI ZILLA PARISHAD SHIKSHAK SAHAKARI BANK LTD., AMARAVATI

ITA 239/NAG/2018[2013-14]Status: Disposed22/9/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 159/NAG/2018[2012-2013]Status: Disposed22/9/2023AY 2012-2013

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 158/NAG/2018[2011-2012]Status: Disposed22/9/2023AY 2011-2012

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 157/NAG/2018[2010-2011]Status: Disposed22/9/2023AY 2010-2011

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 156/NAG/2018[2009-2010]Status: Disposed22/9/2023AY 2009-2010

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 155/NAG/2018[2008-2009]Status: Disposed22/9/2023AY 2008-2009

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 154/NAG/2018[2007-2008]Status: Disposed22/9/2023AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI AHMED JIWANI,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR

ITA 153/NAG/2018[2006-2007]Status: Disposed22/9/2023AY 2006-2007

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs M/S RAMSONS ISPAT LIMITED, NAGPUR

ITA 126/NAG/2018[2012-2013]Status: Disposed22/9/2023AY 2012-2013

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs M/S RAMSONS ISPAT LIMITED, NAGPUR

ITA 125/NAG/2018[2011-2012]Status: Disposed22/9/2023AY 2011-2012

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

ZIM LABORATORIES LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR

ITA 119/NAG/2018[2014-2015]Status: Disposed22/9/2023AY 2014-2015

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI KIRTIKUMR BHANGDIYA,NAGPUR vs ASSISTANT CMMISISONR OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR

ITA 115/NAG/2018[2008-2009]Status: Disposed22/9/2023AY 2008-2009

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SHRI KIRTIKUMAR MITESH BHANGADIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR

ITA 114/NAG/2018[2007-2008]Status: Disposed22/9/2023AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SHRI SANJAY RAMESHCHANDRAJI HEDA,AMARAVATI vs ASSISTNT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR

ITA 113/NAG/2018[2007-2008]Status: Disposed22/9/2023AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SHRI MITESH G. BHANGDIYA,NAGPUR vs ASSISTANT COMMISISONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR

ITA 112/NAG/2018[2007-2008]Status: Disposed22/9/2023AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

D.C.I.T CENTRAL CIR.2)1), NAGPUR vs SHRI KIRTIKUMAR MITESH BHANGADIA, NAGPUR

ITA 102/NAG/2018[2011-2012]Status: Disposed22/9/2023AY 2011-2012

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR vs M/S NITIN COAL PVT. LTD., NAGPUR

ITA 91/NAG/2018[2012-13]Status: Disposed21/9/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)