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ITAT Nagpur Bench

3,585 judgments

SHYAM NARAYAN NINGUNKAR,YAVATMAL vs ITO WARD-2, YAVATMAL

ITA 55/NAG/2020[2011-12]Status: Disposed15/9/2023AY 2011-12

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PARSHWANATH DIGAMBAR JAIN KHANDELWAL MANDIR TRUST,NAGPUR vs CIT EXEMPTIONS, PUNE

ITA 12/NAG/2020[00]Status: Disposed15/9/2023

SHRI S.S.GODARA, JUDICIA L MEMBER, DR. DIPAK P. RIPOTE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR vs M/S. BILT GRAPHIC PAPER PRODUCTS LIMITED, GURGAON

ITA 120/NAG/2018[2012-2013]Status: Disposed14/9/2023AY 2012-2013

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR vs M/S. BILT GRAPHIC PAPER PRODUCTS LIMITED, GURGAON

ITA 214/NAG/2017[2013-14]Status: Disposed14/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

I.T.O. WARD -5(1), NAGPUR vs M/S BILT GRAPHIC PAPER PRODUCT LTD,

ITA 564/NAG/2016[2009-10]Status: Disposed14/9/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S BILT GRAPIC PAPER PRODUCT LTD vs I.T.O. WARD -5(1), NAGPUR

ITA 563/NAG/2016[2010-11]Status: Disposed14/9/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S BILT GRAPIC PAPER PRODUCT LTD vs I.T.O. WARD -5(1), NAGPUR

ITA 562/NAG/2016[2009-10]Status: Disposed14/9/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

I.T.O. WARD -5(1), NAGPUR vs M/S BILT GRAPHIC PAPER PRODUCT LTD,

ITA 561/NAG/2016[2010-11]Status: Disposed14/9/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S PRAYAS BAHUDDESHIYA SAMAJIK SANSTHA,NAGPUR vs CIT EXEMPTIONS, PUNE

ITA 7/NAG/2020[00]Status: Disposed12/9/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INDIAN MEDICAL ASSOCIATION,NAGPUR vs CIT(EXEMPTION), PUNE

ITA 18/NAG/2020[00]Status: Disposed12/9/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI PRATISHTHAN TURST,NAGPUR vs CIT EXEMPTION, PUNE

ITA 419/NAG/2019[00]Status: Disposed12/9/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S J.V.KULKARNI & FRIENDS ASSOCIATES,MALKAPUR vs A,C.I.T CENT CIR. 1(4), NAGPUR

ITA 468/NAG/2016[2009-10]Status: Disposed5/9/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S J.V.KULKARNI & FRIENDS ASSOCIATES,MALKAPUR vs A,C.I.T CENT CIR. 1(4), NAGPUR

ITA 464/NAG/2016[2009-10]Status: Disposed5/9/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

HARIOM BABA GAUSHALA ASHRAM TRUST,NAGPUR vs CIT(EXEMPTION), PUNE

ITA 386/NAG/2019[00]Status: Disposed1/9/2023

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

AGRAWAL SEVA SAMITI,PARATWADA vs C.I.T. EXEMPTIONS, PUNE

ITA 375/NAG/2019[00]Status: Disposed1/9/2023

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MODERN EDUCATION SOCIETY,BADNERA vs CIT.(EXEMPTION), PUNE

ITA 357/NAG/2019[00]Status: Disposed1/9/2023

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

INCOME TAX OFFICER, WARD -1(4), NAGPUR vs SHRI PRENISH UMAKANT PACHABHAIYE, NAGPUR

ITA 301/NAG/2019[2010-11]Status: Disposed1/9/2023AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD -1(5), NAGPUR vs SMT.PREETI DEEPAK SANGHANI, NAGPUR

ITA 396/NAG/2019[2012-13]Status: Disposed31/8/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INOCME TAX OFFICER, WARD 1(5), NAGPUR vs SMT.PREET DEEPAK SANGHANI, NAGPUR

ITA 395/NAG/2019[2011-12]Status: Disposed31/8/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD -1(5), NAGPUR vs SMT . PREETI DEEPAK SANGHANI, NAGPUR

ITA 394/NAG/2019[2010-11]Status: Disposed31/8/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)