← All Benches

ITAT Nagpur Bench

3,585 judgments

M/S SUNFLAG IRON & STEEL CO.LTD,NAGPUR vs DEPUTY COMMISSIONER OF INOCOME-TAX, BANGALORE

ITA 392/NAG/2019[2016-17]Status: Disposed31/8/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SWARGIYA SHRI MANIKLALJI HARKUT EDUCATION ADN WELFARE SOCIETY,AMRAVATI vs COMISSIONR OF INCOME TAX(EXEMPTION ), PUNE

ITA 351/NAG/2019[00]Status: Disposed31/8/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SETH MANOHARLALJI AND ANJELA AGRAWAL CHARITABLE TRUST,NAGPUR vs COMISSIONER OF INCOME TAX ( EXEMPTION ), NAGPUR

ITA 34/NAG/2019[00]Status: Disposed31/8/2023

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ASSTT. CIT CENTRAL CIRCLE-1(1), NAGPUR vs SMT. JOTI SURESH BAJORIA, NAGPUR

ITA 151/NAG/2018[2013-2014]Status: Disposed31/8/2023AY 2013-2014

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

BAJAJ STEEL INDUSTIES LTD.,NAGPUR vs ASSESSIG OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 20/NAG/2023[2018-19]Status: Disposed30/8/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD -1, GONDIA vs SHRI RAJENDRAKUMAR HIRALAL JAIN, GONDIA

ITA 300/NAG/2019[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD-2, AKOLA vs SMT PUSHPA VASANT KHANDELWAL, AKOLA

ITA 273/NAG/2019[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 196/NAG/2023[2017-18]Status: Disposed29/8/2023AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 195/NAG/2023[2016-17]Status: Disposed29/8/2023AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 194/NAG/2023[2015-16]Status: Disposed29/8/2023AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 193/NAG/2023[2014-15]Status: Disposed29/8/2023AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 192/NAG/2023[2013-14]Status: Disposed29/8/2023AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 191/NAG/2023[2012-13]Status: Disposed29/8/2023AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

D.P.JAIN & CO. INFRASTRUCTURE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 190/NAG/2023[2011-12]Status: Disposed29/8/2023AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR vs M/S NAGPUR HIGHWAY INFRACONS PVT.LTD, NAGPUR

ITA 174/NAG/2019[2015-16]Status: Disposed29/8/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

INCOME TAX OFFICER WARD -3, YAVATMAL vs M/S RAGHOBAJI SONBAJI PAJGADE, YAVATMAL

ITA 173/NAG/2019[2012-13]Status: Disposed29/8/2023AY 2012-13

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

ACIT, CENTRAL-CIRCLE-2(1), NAGPUR vs KETAN CERAMICS PVT. LTD., NAGPUR

ITA 169/NAG/2019[2013-14]Status: Disposed29/8/2023AY 2013-14

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

ACIT, CENTRAL-CIRCLE-2(1), NAGPUR vs KETAN CERAMICS PVT. LTD., NAGPUR

ITA 168/NAG/2019[2011-12]Status: Disposed29/8/2023AY 2011-12

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

ASSISTANT COMMISSIONER OF INOCME TAX CIRCLE, NAGPUR vs WARDHA NAGRI SAHAKARI ADHIKOSH (BANK ) MARYADIT, WARDHA

ITA 157/NAG/2019[2012-13]Status: Disposed29/8/2023AY 2012-13

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

INOCOME TAX OFFICER WARD -2, NAGPUR vs M/S THE PULGAON URBAN CREDIT CO-OPRATIVE SOCIETY, PULGAON

ITA 153/NAG/2019[2010-11]Status: Disposed29/8/2023AY 2010-11

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)