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ITAT Nagpur Bench

3,585 judgments

SHRI ASHISH P PANJWANI,NAGPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE -1, NAGPUR

ITA 138/NAG/2019[2016-17]Status: Disposed29/8/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHRI ASHISH P PANJWANI,NAGPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE -1, NAGPUR

ITA 137/NAG/2019[2015-16]Status: Disposed29/8/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHRI GOPICHAND P PANJWANI,AKOLA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANG-1, NAGPUR

ITA 136/NAG/2019[2016-17]Status: Disposed29/8/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHRI GOPICHAND P PANJWANI,AKOLA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANG-1, NAGPUR

ITA 135/NAG/2019[2015-16]Status: Disposed29/8/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 358/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONR OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 357/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 356/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 355/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 354/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE-51(1), NAGPUR

ITA 353/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONR OF INCOME TAX, NAGPUR

ITA 352/NAG/2022[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 351/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 350/NAG/2022[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 349/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 343/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 342/NAG/2022[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 341/NAG/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR

ITA 340/NAG/2022[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs JOINT COMMISSIONER OF INCOME TAC, (TDS), CIRCLE-1, NAGPUR

ITA 338/NAG/2022[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-51(1), NAGPUR

ITA 328/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)