← All Benches

ITAT Nagpur Bench

3,585 judgments

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-51(1), NAGPUR

ITA 327/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, NAGPUR

ITA 326/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-51(1), NAGPUR

ITA 325/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-51(1), NAGPUR

ITA 324/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-51(1), NAGPUR

ITA 323/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-51(1), NAGPUR

ITA 322/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-51(1), NAGPUR

ITA 321/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-51(1), NAGPUR

ITA 320/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-51 (1), NAGPUR

ITA 319/NAG/2022[2014-2015]Status: Disposed28/8/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME (TDS), CIRCLE-1, NAGPUR

ITA 289/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE-2, NAGPUR

ITA 288/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE-1, NAGPUR

ITA 287/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE-1, NAGPUR

ITA 286/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX(TDS), CIRCLE-1, NAGPUR

ITA 285/NAG/2022[2013-2014]Status: Disposed28/8/2023AY 2013-2014

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INDIA (TDS), CIRCLE-1, NAGPUR

ITA 283/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), CIRCLE-1, NAGPUR

ITA 282/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE-1, NAGPUR

ITA 281/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), CIRCLE-1, NAGPUR

ITA 280/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), CIRCLE-1, NAGPUR

ITA 277/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), CIRCLE-1, NAGPUR

ITA 276/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)