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ITAT Nagpur Bench

3,585 judgments

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX(TDS), NAGPUR

ITA 275/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX(TDS), NAGPUR

ITA 274/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER INCOME TAX(TDS),CIRCLE-1, NAGPUR

ITA 273/NAG/2022[2012-2013]Status: Disposed28/8/2023AY 2012-2013

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S SANMATI NAGRI SHAKARI PAT SANSTHA MARYADIT,WARDHA vs INCOME TAX OFFICER, WARDHA-2, WARDHA

ITA 96/NAG/2019[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DY.CIT, CIRCLE -3, NAGPUR vs M/S. BABASAHEB KEDAR SHETKARI SAHAKARI SOOT GIRNI LTD., NAGPUR

ITA 85/NAG/2019[2007-2008]Status: Disposed28/8/2023AY 2007-2008

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

INCOME TAX OFFICER WARD -3(5), NAGPUR vs M/S THE UMRED MAHILA SHAKARI PAT PURVATA SANSTHA MARYADIT UMRED, NAGPUR

ITA 59/NAG/2019[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S PURUSHOTTAM SUPER BAZAAR,NAGPUR vs COMMISSIONER OF INCOME TAX -1, NAGPUR

ITA 51/NAG/2019[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

INCOME TAX OFFICER WARD -1, KHAMGAON vs SHRI TARCHAND MOTILAL KOTECHA, BULDHANA

ITA 49/NAG/2019[2011-12]Status: Disposed28/8/2023AY 2011-12

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

RAHUL RAJENDRA JAIN,AMRAVATI vs PR COMMISSIONER OF INCOME TAX -1, NAGPUR

ITA 11/NAG/2019[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 43/NAG/2019[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 42/NAG/2019[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 41/NAG/2019[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 40/NAG/2019[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 39/NAG/2019[2011-12]Status: Disposed24/8/2023AY 2011-12

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 38/NAG/2019[2010-11]Status: Disposed24/8/2023AY 2010-11

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 37/NAG/2019[2009-10]Status: Disposed24/8/2023AY 2009-10

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DR. BABASAHEB AMBEDKAR URBAN CO -OPRATIVE BANK LIMITED,NAGPUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION ), NAGPUR

ITA 36/NAG/2019[2008-09]Status: Disposed24/8/2023AY 2008-09

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S SRICON LOGISTICS PVT.LTD.,NAGPUR vs ACIT -TDS, CIRCLE-1, NAGPUR, NAGPUR

ITA 427/NAG/2022[2016-17]Status: Heard23/8/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S SRICON LOGISTICS PVT.LTD.,NAGPUR vs ACIT -TDS, CIRCLE-1, NAGPURV, NAGPUR

ITA 426/NAG/2022[2015-16A]Status: Heard23/8/2023

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S SRICON LOGISTICS PVT.LTD.,NAGPUR vs ACIT -TDS, CIRCLE-1, NAGPUR, NAGPUR

ITA 425/NAG/2022[2014-15]Status: Heard23/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)