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ITAT Nagpur Bench

3,585 judgments

M/S SRICON LOGISTICS PVT.LTD.,NAGPUR vs ACIT -TDS, CIRCLE-1, NAGPUR, NAGPUR

ITA 424/NAG/2022[2013-14]Status: Heard23/8/2023AY 2013-14

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

BALJINDERSINGH INDRAJITSINGH NAYYAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 367/NAG/2022[2013-2014]Status: Disposed23/8/2023AY 2013-2014

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONE OF INCOME TAX, NAGPUR

ITA 337/NAG/2022[2011-12]Status: Disposed23/8/2023AY 2011-12

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GURINDERSINGH INDRAJEETASINGH NAYYAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC. TDS, GHAZIABAD

ITA 333/NAG/2022[2014-15]Status: Disposed23/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

GURINDERSINGH INDRAJEET SINGH NAYYAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CPC TDS, GHAZIABAD

ITA 332/NAG/2022[2013-14]Status: Disposed23/8/2023AY 2013-14

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX(TDS), NAGPUR

ITA 272/NAG/2022[2011-2012]Status: Disposed23/8/2023AY 2011-2012

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) CIRCLE-1, NAGPUR

ITA 271/NAG/2022[2011-2012]Status: Disposed23/8/2023AY 2011-2012

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX(TDS)CIRCLE-1, NAGPUR

ITA 270/NAG/2022[2010-2011]Status: Disposed23/8/2023AY 2010-2011

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) CIRCLE-1, NAGPUR

ITA 269/NAG/2022[2010-2011]Status: Disposed23/8/2023AY 2010-2011

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI PRANAV NALIN MEHTA,NAGPUR vs PR.CIT-1, NAGPUR, NAGPUR

ITA 28/NAG/2019[2011-12]Status: Disposed23/8/2023AY 2011-12

SHRI R.S.SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR vs DEBASHU SERVICES PRIVATE LIMITED, NAGPUR

ITA 24/NAG/2019[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DY. COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR vs DEBASHU SERVICES PRIVATE LIMITED, NAGPUR

ITA 23/NAG/2019[2014-15]Status: Disposed23/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DEBASHU SERVICES PRIVATE LIMITED,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR

ITA 14/NAG/2019[2014-15]Status: Disposed23/8/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DEBASHU SERVICES PRIVATE LIMITED,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR

ITA 13/NAG/2019[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHRI BHERUMAL WADHWANI,AKOLA vs ASSISTANT COMISSIONER OF INCOME TAX, AKOLA

ITA 6/NAG/2018[2013-2014]Status: Disposed21/8/2023AY 2013-2014

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI RAVI WADHWANI,AKOLA vs ASSISTANT COMISSINER OF INCOME TAX, AKOLA

ITA 5/NAG/2018[2013-2014]Status: Disposed21/8/2023AY 2013-2014

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S SHREE TRADERS,BULDHANA vs ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA

ITA 376/NAG/2017[2014-15]Status: Disposed21/8/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASHOK MADHORAO IKHAR,NAGPUR vs INCOME TAX OFFICER, WARD4(2), NAGPUR

ITA 401/NAG/2017[2008-2009]Status: Disposed9/8/2023AY 2008-2009

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASHOK MADHORAO IKHAR,NAGPUR vs INCOME TAX OFFICER, WARD4(2), NAGPUR

ITA 400/NAG/2017[2007-08]Status: Disposed9/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

NARESH LAXMINARAYAN GROVER,NAGPUR vs NATION FACELESS ASSESSEMENT CENTRE, NEW DELHI

ITA 63/NAG/2023[2019-20]Status: Disposed7/8/2023AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)