ITAT Nagpur Bench

3,585 judgments

PARSHURAM FORGE PRIVATE LIMITED,NAGPUR vs DEPUTY COMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR

ITA 7/NAG/2018[2010-2011]Status: Disposed7/8/2023AY 2010-2011

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs SHRI CHAGANLAL KUNVERJIBHAI PATEL, NAGPUR

ITA 485/NAG/2016[2009-10]Status: Disposed4/8/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

VIKESH CHATURBHUJ AGRAWAL,NAGPUR vs I.T.O. WARD -4(1), NAGPUR

ITA 386/NAG/2016[2007-08]Status: Disposed4/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

THE AMRAVATI PEOPLE CO-OP BANK LTD ( NOW MERGED IN THE COSMOS CO-OP BANK LTD),AMARAVATI vs D.C.I.T. AMRAVATI CIRCLE, AMARAVATI

ITA 308/NAG/2015[2007-08]Status: Disposed4/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

VIKESH CHATURBHUJ AGRAWAL,NAGPUR vs ITO-WARD-4(1), NAGPUR

ITA 408/NAG/2013[2008-09]Status: Disposed4/8/2023AY 2008-09

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

M/S RAMSONS INDUSTRIES LIMITED,NAGPUR vs PRINCIPAL CIT (CENTRAL ), NAGPUR

ITA 209/NAG/2018[2015-16]Status: Disposed3/8/2023AY 2015-16

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S RAMSONS REFRACTORIES PVT . LTD,NAGPUR vs ASSISTANT COMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2), NAGPUR

ITA 208/NAG/2018[2012-13]Status: Disposed3/8/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

PRABODH SADASHIV SADAVARTEM(HUF),NAGPUR vs I.T.O.(TDS) WARD -1(4), NAGPUR

ITA 547/NAG/2016[2006-07]Status: Disposed3/8/2023AY 2006-07

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S ATASHA ASHIRWAD BUILDERS,NAGPUR vs A.C.I.T (TDS) RANGE 1, NAGPUR

ITA 480/NAG/2016[2009-10]Status: Disposed3/8/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI PRABODH SADASHIV SADAVARTE (HUF), NAGPUR vs INCOME TAX OFFICER,WARD-1(4), NAGPUR

ITA 377/NAG/2016[2006-07]Status: Disposed3/8/2023AY 2006-07

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

VIKESH CHATURBHUJ AGRAWAL,NAGPUR vs ITO-WARD-4(1), NAGPUR

ITA 407/NAG/2013[2007-08]Status: Disposed3/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI ASHOK A. SELARKA,NAGPUR vs ITO-WARD-4(4), NAGPUR

ITA 382/NAG/2013[2007-08]Status: Disposed3/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

RAKESH ASHOK SELARKA,NAGPUR vs ITO-WARD-4(4), NAGPUR

ITA 381/NAG/2013[2007-08]Status: Disposed3/8/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

NO TOBACO ASSOCIATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 80/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INTERNATIONAL COUNCIL FOR SPORTS PROMOTION AND RESEARCH,NAGPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), PUNE

ITA 79/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI SIDDHI DATA TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 78/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

V S P M ACADEMY OF HIGHER EDUCATION,NAGPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), PUNE

ITA 77/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

V S P M ACADEMY OF HIGHER EDUCATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 76/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ARVINDBABU DESHMUKH PRATISHTHAN,NAGPUR vs COMMISSIONER OF INCOME TAX, PUNE

ITA 75/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

LATA MANGESHKAR HOSPITAL TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX, (EXEMPTION), PUNE

ITA 74/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)