ITAT Nagpur Bench

3,585 judgments

MADHURIBAI DESHMUKH SEVA PRATISHAN,NARKHED vs COMMISSIONER OF INCOME TAX ( EXEMPTION), PUNE

ITA 73/NAG/2023[00-00]Status: Disposed31/7/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

DNYANDHAMMA BAHUUDDESHIYA VIKAS SANSTHA,NAGPUR vs CIT EXEMPTION, PUNE

ITA 185/NAG/2019[00]Status: Disposed31/7/2023

PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S NARAYAN BROTHERS,NAGPUR vs ASSTT. COMMISSIONER FO INCOME TAX CENTRAL CIRCLE 1-(1), NAGPUR

ITA 55/NAG/2018[2004-2005]Status: Disposed31/7/2023AY 2004-2005

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs M/S. R.B.SETH SHREERAM NARSINGDAS, NAGPUR

ITA 36/NAG/2018[2014-2015]Status: Disposed31/7/2023AY 2014-2015

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR vs M/S R.B. SETH SHREERAM NARSINGDAS, NAGPUR

ITA 35/NAG/2018[2013-2014]Status: Disposed31/7/2023AY 2013-2014

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

PRINCIPAL C.I.T-3, NAGPUR vs M/S SUKHKARTA DEVELOPERS & BUILDERS, NAGPUR

ITA 266/NAG/2018[2011-12]Status: Disposed31/7/2023AY 2011-12

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD -1(3), NAGPUR vs M/S YASHODA BUILDERS AND DEVELOPERS, NAGPUR

ITA 265/NAG/2018[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

DEIPUTY COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVTI vs SHRI SANJAY SHANKARRO JADHAO, AMRAVATI

ITA 223/NAG/2018[2009-10]Status: Disposed31/7/2023AY 2009-10

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE-2(1), NAGPUR vs M/S GUPTA METALLICS 7 POWER LTD., NAGPUR

ITA 104/NAG/2018[2008-2009]Status: Disposed31/7/2023AY 2008-2009

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE-2(1), NAGPUR vs M/S GUPTA METALLICS 7 POWER LTD., NAGPUR

ITA 103/NAG/2018[2007-2008]Status: Disposed31/7/2023AY 2007-2008

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI SATISH MUNDE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR

ITA 1/NAG/2018[2013-14]Status: Disposed31/7/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ITO (TDS), WARD-2(3), NAGPUR vs ACC LTD., CHANDRAPUR

ITA 76/NAG/2017[2014-115]Status: Disposed31/7/2023AY 2014-115

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ITO (TDS), WARD-2(3), CHANDRAPUR vs ACC LTD., CHANDRAPUR

ITA 75/NAG/2017[2013-14]Status: Disposed31/7/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ITO (TDS), WARD-2(3), CHANDRAPUR vs ACC LTD., CHANDRAPUR

ITA 74/NAG/2017[2012-13]Status: Disposed31/7/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ITO (TDS), WARD-2(3), CHANDRAPUR vs ACC LTD., CHANDRAPUR

ITA 73/NAG/2017[2011-12]Status: Disposed31/7/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR vs M/S . BALLARPUR INDUSTRIES LTD., GURGAON

ITA 212/NAG/2017[2013-14]Status: Disposed31/7/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR vs M/S . BALLARPUR INDUSTRIES LTD., GURGAON

ITA 211/NAG/2017[2012-13]Status: Disposed31/7/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR vs M/S . BALLARPUR INDUSTRIES LTD., GURGAON

ITA 210/NAG/2017[F.Y-2011-12]Status: Disposed31/7/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

BALLARPUR INDUSTRIES LTD,HARYANA vs ACIT, CIRCAL-5, NAGPUR

ITA 200/NAG/2017[2013-14]Status: Disposed31/7/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

I.T.O. WARD -5(1), NAGPUR vs BALLARPUR INDUSTRIES, CHANDRAPUR

ITA 565/NAG/2016[2009-10]Status: Disposed31/7/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)