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ITAT Nagpur Bench

3,585 judgments

I.T.O. WARD -5(1), NAGPUR vs M/S BALLARPUR INDUSTRIES LTD.,

ITA 560/NAG/2016[2010-11]Status: Disposed31/7/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

M/S ATASHA ASHIRWAD BUILDERS,NAGPUR vs A,C.I.T CIR. -8, NAGPUR

ITA 370/NAG/2016[2010-11]Status: Disposed31/7/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DY. C.I.T. CENTRAL CIR.-1(1), NAGPUR vs LATE SHRI NARAYANDAS RATHI L/H SHRI ASHOK KUMAR RATHI, NAGPUR

ITA 341/NAG/2016[2004-05]Status: Disposed31/7/2023AY 2004-05

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFIER,WARD 1(1), NAGPUR vs M/S SRIVARI BUILDERS & DEVELOPERS, NAGPUR

ITA 264/NAG/2018[2015-16]Status: Disposed28/7/2023AY 2015-16

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-2, NAGPUR vs M/S WESTERN COALFIELDS LIMITED, NAGPUR

ITA 243/NAG/2018[2006-07]Status: Disposed28/7/2023AY 2006-07

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD 1(1), NAGPUR vs KAVITA SANJAY AGRAWAL, NAGPUR

ITA 181/NAG/2018[2014-15]Status: Disposed28/7/2023AY 2014-15

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSTT. CIT CENTRAL CIRCLE-1(1), NAGPUR vs SHRI JUGNU S AGRAWAL, NAGPUR

ITA 147/NAG/2018[2013-2014]Status: Disposed28/7/2023AY 2013-2014

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSTT.CIT CENTRAL CIRCLE-1(1), NAGPUR vs SMT CHANDADEVI S AGRAWAL, NAGPUR

ITA 146/NAG/2018[2015-2016]Status: Disposed28/7/2023AY 2015-2016

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSTT.CIT CENTRAL CIRCLE-1(1), NAGPUR vs SMT CHANDADEVI S AGRAWAL, NAGPUR

ITA 145/NAG/2018[2013-2014]Status: Disposed28/7/2023AY 2013-2014

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSTT.CIT, CENTRAL CIRCLE 1(3), NAGPUR vs SHRI RAMESH BHAGIRATH RANDER (HUF), NAGPUR

ITA 138/NAG/2018[2009-2010]Status: Disposed28/7/2023AY 2009-2010

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMISSIONER, CENTRAL, CIRCLE -1(3), NAGPUR vs SMT .SAROJ RAMESH RANDER, NAGPUR

ITA 136/NAG/2018[2009-10]Status: Disposed28/7/2023AY 2009-10

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASSISTANT COMISSIONER CENTRAL CIRCLE 1(3), NAGPUR vs M/S SHRIGOPAL RAMESHKUMAR SALES PVT. LTD, NAGPUR

ITA 134/NAG/2018[2014-2015]Status: Disposed28/7/2023AY 2014-2015

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD 1(1), NAGPUR vs URMILADEVI GAURISHANKAR AGRAWAL, NAGPUR

ITA 93/NAG/2018[2014-2015]Status: Disposed27/7/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 180/NAG/2018[2016-17]Status: Disposed27/7/2023AY 2016-17

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 179/NAG/2018[2015-16]Status: Disposed27/7/2023AY 2015-16

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 178/NAG/2018[2014-15]Status: Disposed27/7/2023AY 2014-15

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 177/NAG/2018[2013-14]Status: Disposed27/7/2023AY 2013-14

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 176/NAG/2018[2012-13]Status: Disposed27/7/2023AY 2012-13

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 175/NAG/2018[2011-12]Status: Disposed27/7/2023AY 2011-12

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 174/NAG/2018[2010-11]Status: Disposed27/7/2023AY 2010-11

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)