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ITAT Nagpur Bench

3,585 judgments

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 173/NAG/2018[2009-10]Status: Disposed27/7/2023AY 2009-10

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 172/NAG/2018[2008-09]Status: Disposed27/7/2023AY 2008-09

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE BHANDARA DIST. CENTRAL CO-OP BANK LIMITED,BHANDARA vs DIRECTOR OF INCOME TAX ( INTELLIGENCE AND CRIMINAL INVESTIGATION ), NAGPUR

ITA 171/NAG/2018[2007-08]Status: Disposed27/7/2023AY 2007-08

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

DY. CIT,CENTRAL CIRCLE-2(1), NAGPUR vs ZIM LABORATORIES PRIVATE LIMITED, NAGPUR

ITA 131/NAG/2018[2013-02014]Status: Disposed27/7/2023

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

DY. CIT,CENTRAL CIRCLE-2(1), NAGPUR vs ZIM LABORATORIES PRIVATE LIMITED, NAGPUR

ITA 129/NAG/2018[2011-2012]Status: Disposed27/7/2023AY 2011-2012

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

M/S ASHOK SHRICHAND DARYANI (HUF),AKOLA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, NAGPUR

ITA 110/NAG/2018[2011-2012]Status: Disposed27/7/2023AY 2011-2012

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S WESTERN COALFIELDS LIMITED, NAGPUR

ITA 109/NAG/2018[2010-2011]Status: Disposed27/7/2023AY 2010-2011

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD -5(2), NAGPUR vs SHRI GAURISHANKAR BADRIPRASAD AGRAWAL, NAGPUR

ITA 107/NAG/2018[2014-2015]Status: Disposed27/7/2023AY 2014-2015

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 79/NAG/2018[2015-2016]Status: Disposed26/7/2023AY 2015-2016

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 78/NAG/2018[2014-2015]Status: Disposed26/7/2023AY 2014-2015

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 77/NAG/2018[2013-2014]Status: Disposed26/7/2023AY 2013-2014

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 76/NAG/2018[2012-2013]Status: Disposed26/7/2023AY 2012-2013

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 75/NAG/2018[2011-2012]Status: Disposed26/7/2023AY 2011-2012

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 74/NAG/2018[2010-2011]Status: Disposed26/7/2023AY 2010-2011

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SUNANDA GADGE, L/H OF W/O LATE SHRI CHANDRAKANT GADGE,NAGPUR vs ACIT-CENTRAL-CIRCLE-1(2), NAGPUR

ITA 73/NAG/2018[2009-2010]Status: Disposed26/7/2023AY 2009-2010

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SMT. ISHA VAIBHAV SOMAIYA,AMARAVATI vs ITO, WARD-4, AMARAVATI

ITA 69/NAG/2018[2011-2012]Status: Disposed26/7/2023AY 2011-2012

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

SMT. ISHA VAIBHAV SOMAIYA,AMARAVATI vs ITO, WARD-4, AMARAVATI

ITA 68/NAG/2018[2010-2011]Status: Disposed26/7/2023AY 2010-2011

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

M/S. KURUP ENGINEERING COMPANY PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 416/NAG/2022[2014-15(Q1 26Q)]Status: Disposed25/7/2023

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

M/S. KURUP ENGINEERING COMPANY PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 415/NAG/2022[2014-15(Q2 24Q)]Status: Disposed25/7/2023

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

M/S. KURUP ENGINEERING COMPANY PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 414/NAG/2022[2014-15 (Q2 26Q)]Status: Disposed25/7/2023

SHRI R.S.SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)