BANK OF INDIA,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-51(1), NAGPUR
What did the Tribunal hold?
The Tribunal held that the issue of TDS default needs to be determined in light of Explanation to Section 191, excluding cases where interest income does not exceed the basic exemption limit or where eligible persons furnish Form 15H. Interest under Section 201(1A) is payable even if not in default under Section 201(1), but not where there was no obligation to deduct tax.
What were the facts?
The assessee bank failed to deduct TDS on interest income credited to account holders, despite collecting Forms 15G/15H. The Assessing Officer treated the bank as an assessee-in-default for TDS demands and consequential interest.
What were the issues?
Whether the bank is liable for TDS default and interest for not deducting tax on interest income where Forms 15G/15H were submitted, and whether the proceedings are time-barred.
Which sections of the Income-tax Act were involved?
Section 201,Section 201(1),Section 201(1A),Section 194A,Section 197A,Section 191
AI-generated summary — verify with the full judgment below
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH : NAGPUR [THROUGH VIRTUAL HEARING AT INCOME TAX APPELLATE TRIBUNAL : PUNE BENCHES : PUNE
BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK RIPOTE, ACCOUNTANT MEMBER
Sl. ITA.No. A.Y. Assessee/ Dept./ No. Appellant Respondent 1. 359/NAG./2022 2014-15 Bank of India, Somalwada The DC/AC Branch 2. 360/NAG./2022 2014-15 Bank of India, Butibori Branch (TDS), 3. 361/NAG./2022 2014-15 Bank of India, Dharampeth Branch 4. 362/NAG./2022 2014-15 Bank of India, Khapri Branch Circle–51(1), 5. 363/NAG./2022 2014-15 Bank of India, Kalamna Branch 6. 364/NAG./2022 2014-15 Bank of India, Mowar Branch Aayakar 7. 365/NAG./2022 2014-15 Bank of India, Kadbichowk Branch 8. 366/NAG./2022 2014-15 Bank of India, Takalghat Bhawvan, Civil Branch 9. 386/NAG./2022 2013-14 Bank of India, Hudkeshwar Branch Lines, Nagpur 10. 387/NAG./2022 2013-14 Bank of India, Kadbichowk Branch 11. 388/NAG./2022 2013-14 Bank of India, Mahal Branch PIN 440 001 2013-14 12. 389/NAG./2022 Bank of India, Somalwada Branch 13. 391/NAG./2022 2013-14 Bank of India Itwari Branch Maharashtra. Bank of India, Dharampeth Branch, 2012-13 14. 392/NAG./2022 Regd. Office at Nagpur Zon
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- Jagadish Panchal, Udaipur vs Additional Commissioner of Income Tax…ITA 314/JODH/2024[2016-17]Status: Disposed29 Sept 2026AY 2016-17
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