← All Benches
ITAT Nagpur Bench
3,572 judgments
CHANDA MORESHWAR GAYDHANE,NAGPUR vs ITO WARD 4(1), NAGPUR
ITA 71/NAG/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
IQBAL SALIM SOLANKI,YAVATMAL, MAHARASHTRA vs ITO WARD 1, YAVATMAL, MAHARASHTRA, YAVATMAL, MAHARASHTRA
ITA 360/NAG/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
IQBAL SALIM SOLANKI,YAVATMAL, MAHARASHTRA vs ITO WARD 1, YAVATMAL, MAHARASHTRA, YAVATMAL, MAHARASHTRA
ITA 359/NAG/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
PRAKASH KESHAVRAO DESHMUKH,NAGPUR vs INCOME TAX OFFICER WARD-1, AKOLA, AKOLA
ITA 641/NAG/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
INCOME TAX OFFICER, WARD 1, YAVATMAL, YAVATMAL vs ARUN EKNATH CHARPE, SIDDESHWAR NAGAR, YAVATMAL
ITA 609/NAG/2026[2019-20]Status: Disposed8/9/2026AY 2019-20
RAJAN KESHAVRAOJI PARATE,NAGPUR vs ITO WARD 4(3), NAGPUR
ITA 57/NAG/2026[2016-17]Status: Disposed8/9/2026AY 2016-17
RAJAN KESHAVRAOJI PARATE,NAGPUR vs ITO WARD 4(3), NAGPUR
ITA 56/NAG/2026[2016-17]Status: Disposed8/9/2026AY 2016-17
DR HEDGEWAR GRAMIN AKRUSHAK SAHAKARI PAT SANSTHA,NACHANGAON vs DCIT/ACIT CIRCLE-3, NAGPUR
ITA 538/NAG/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
WARDHA TAHASIL GO DUGDHA UTPADAK SAHKARI SANGH LTD.,WARDHA vs ITO WARD - 2, WARDHA, WARDHA
ITA 48/NAG/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED HINGANGHAT,HINGANGHAT vs ITO WARD-2, WARDHA
ITA 479/NAG/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
SHRI SAI SHIKSHAN SANTHA,NAGPUR vs PR.COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 283/NAG/2023[2008-09]Status: Disposed8/9/2026AY 2008-09
SHRI SAI SHIKSHAN SANSTHA,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 79/NAG/2022[2012-13]Status: Disposed8/9/2026AY 2012-13
QUBIX HOSPITALITY PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, INCOME TAX
ITA 510/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
AYATI GEMS PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), NAGPUR
ITA 509/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
ZODIAC DEALCOM PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR
ITA 501/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
ATLANTIC VISTA REAL ESTATE PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 474/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
BLACKSTONE LOGISTICS PVT. LTD.,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 473/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 445/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
ITA 444/NAG/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 443/NAG/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
