SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
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Income Tax Appellate Tribunal, “DB” BENCH, NAGPUR
Before: SHRI ANUBHAV SHARMA & SHRI KHETTRA MOHAN ROY
PER ANUBHAV SHARMA, JM:
These appeals preferred by the Assessee against the order of the Ld. Pr. Commissioner of Income Tax (Central), Nagpur (hereinafter referred to as the First Appellate Authority or ‘the Revisionary Authority’ for short)
P a g e | 2 ITA Nos. 443 to 445/Nag/2026 Sublime Warehousing Private Limited (AYs: 2016-17, 2017-18 & 2019-20) in appeals filed before him against the orders of the ld. Assessing Office
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