← All Benches
ITAT Nagpur Bench
3,585 judgments
DR HEDGEWAR GRAMIN AKRUSHAK SAHAKARI PAT SANSTHA,NACHANGAON vs DCIT/ACIT CIRCLE-3, NAGPUR
ITA 538/NAG/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
WARDHA TAHASIL GO DUGDHA UTPADAK SAHKARI SANGH LTD.,WARDHA vs ITO WARD - 2, WARDHA, WARDHA
ITA 48/NAG/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED HINGANGHAT,HINGANGHAT vs ITO WARD-2, WARDHA
ITA 479/NAG/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
SHRI SAI SHIKSHAN SANTHA,NAGPUR vs PR.COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 283/NAG/2023[2008-09]Status: Disposed8/9/2026AY 2008-09
SHRI SAI SHIKSHAN SANSTHA,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 79/NAG/2022[2012-13]Status: Disposed8/9/2026AY 2012-13
QUBIX HOSPITALITY PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, INCOME TAX
ITA 510/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
AYATI GEMS PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), NAGPUR
ITA 509/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
ZODIAC DEALCOM PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR
ITA 501/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
ATLANTIC VISTA REAL ESTATE PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 474/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
BLACKSTONE LOGISTICS PVT. LTD.,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 473/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 445/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
ITA 444/NAG/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 443/NAG/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
CONCRETE ENTERPRISES PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 413/NAG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23
CONCRETE ENTERPRISES PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 412/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 411/NAG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23
HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 410/NAG/2026[2021-22]Status: Disposed7/9/2026AY 2021-22
HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 409/NAG/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 408/NAG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
GHANSHYAM BHAGWANDAS KEWALRAMANI,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR
ITA 16/NAG/2026[2017-18]Status: Disposed7/9/2026AY 2017-18