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ITAT Nagpur Bench
3,585 judgments
AKSHAYSEWA BAHUUDDESHIYA SAMAJIK SANSTHA,CHANDRAPUR vs CIT EXEMPTION, PUNE
ITA 31/NAG/2026[--]Status: Disposed19/6/2026
RAMAN GOPIKISAN GANDHI,AKOLA vs DCIT/ACIT CIRCLE - AKOLA, AKOLA
ITA 28/NAG/2026[2014-15]Status: Disposed19/6/2026AY 2014-15
PANKAJKUMAR RAMESHRAO DESHMUKH,AMRAVATI vs INCOME TAX OFFICER WARD-2, AMRAVATI, AMRAVATI
ITA 246/NAG/2026[2012-2013]Status: Disposed19/6/2026AY 2012-2013
SHREEVED FOUNDATION,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR
ITA 731/NAG/2025[2025-26]Status: Disposed19/6/2026AY 2025-26
BHUPENDRA ABHIMANYU KUKREJA, NAGPUR,NAGPUR vs INCOME TAX OFFICER, WARD 4(2), NAGPUR, NAGPUR
ITA 688/NAG/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
SHREE SHYAM MITRA,NAGPUR vs CIT EXEMPTION, PUNE
ITA 660/NAG/2025[-]Status: Disposed19/6/2026
BULDANA ZILLA PARISHAD EMPLOYEES CO-OP.CR SOCIETY LTD. BULDANA,BULDANA vs INCOME TAX OFFICER WARD-1, KHAMGAON, KHAMGAON
ITA 652/NAG/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
ZAFIRUDDIN HAFIZUDDIN SYED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 574/NAG/2025[2021-2022]Status: Disposed19/6/2026AY 2021-2022
ZAFIRUDDIN HAFIZUDDIN SYED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 573/NAG/2025[2020-2021]Status: Disposed19/6/2026AY 2020-2021
KUMAR BUILDERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 572/NAG/2025[2021-2022]Status: Disposed19/6/2026AY 2021-2022
SUNITA PANKAJ PATEL LEGAL HEIR OF PANKAJ PATEL,NAGPUR vs DCIT/ACIT CIRCLE-2,NAGPUR, NAGPUR
ITA 439/NAG/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
DY COMMISSIONER OF INCOME TAX CIRCLE-3 NAGPUR, NAGPUR vs AGROFAB MACHINERIES (I) PVT LTD, NAGPUR
ITA 214/NAG/2025[2020]Status: Disposed19/6/2026
MANOHARLAL JIWANDAS SACHANI,NAGPUR vs ITO WARD-5(3), NAGPUR
ITA 170/NAG/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
VINAY TOLWANI L/H OF LATE RAMESH ZAMATMAL TOLWANI,YAVATMAL vs ITO WARD-1, YAVATMAL
ITA 104/NAG/2026[2014-15]Status: Disposed18/6/2026AY 2014-15
VINAY TOLWANI L/H OF LATE RAMESH ZAMATMAL TOLWANI,YAVATMAL vs ITO WARD-1, YAVATMAL
ITA 103/NAG/2026[2013-14]Status: Disposed18/6/2026AY 2013-14
MANISHA VIJAYRAO AKARE,NAGPUR vs ITO WARD-4(4), NAGPUR
ITA 811/NAG/2025[2020-21]Status: Disposed18/6/2026AY 2020-21
MAITREYEE PROPERTIES PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER WARD 1(3) NAGPUR, NAGPUR
ITA 806/NAG/2025[2013-2014]Status: Disposed18/6/2026AY 2013-2014
PASCHIM NAGPUR NAGRIK SANGH,NAGPUR vs ITO WARD-1, EXEMPTION, NAGPUR
ITA 801/NAG/2025[2015-16]Status: Disposed18/6/2026AY 2015-16
SHITAL RAMESH JAISWAL,PUNE vs INCOME TAX OFFICER WARD 1, YAVATMAL MAHARASHTRA
ITA 798/NAG/2025[2016-2017]Status: Disposed18/6/2026AY 2016-2017
PUSAD URBAN ZP EMPLOYEES CO.OP CREDIT SOCIETY LTD,PUSAD vs ITO, YAVATMAL
ITA 771/NAG/2025[2020-21]Status: Disposed18/6/2026AY 2020-21
