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ITAT Nagpur Bench

3,585 judgments

MSEB ENGINEERS COOP CREDIT SOCIETY LTD,NAGPUR vs ITO WARD 1(3), NAGPUR, NAGPUR

ITA 311/NAG/2026[2018-19]Status: Disposed14/7/2026AY 2018-19

KHASDAR SANSKRUTIK MAHOTSAV SAMITI,NAGPUR vs INCOME TAX OFFICER WARD-1, EXEMP, NAGPUR

ITA 286/NAG/2026[2019-2020]Status: Disposed14/7/2026AY 2019-2020

SHANTANU BABURAO SHETE,MUMBAI vs INCOME TAX OFFICER, WARD 1, YAVATMAL, YAVATMAL

ITA 281/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22

SHANTANU BABURAO SHETE,MUMBAI vs INCOME TAX OFFICER, WARD 1, YAVATMAL, YAVATMAL

ITA 280/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

MALINEE BHASKAR SAWDADKAR,MUMBAI vs INCOME TAX OFFICER, WARD 3, AKOLA, AKOLA

ITA 269/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22

MALINEE BHASKAR SAWDADKAR,MUMBAI vs INCOME TAX OFFICER, WARD 3, AKOLA, AKOLA

ITA 268/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

SHARAD SHIVNARAYAN DUBEY,MUMBAI vs INCOME TAX OFFICER, WARD 1,, CHANDRAPUR

ITA 267/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22

SHARAD SHIVNARAYAN DUBEY,MUMBAI vs INCOME TAX OFFICER, WARD 1,, CHANDRAPUR

ITA 266/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

MAKARAND DAMODAR GADRE,MUMBAI vs ITO, WARD 1, AKOLA, AKOLA

ITA 265/NAG/2026[2021-2022]Status: Disposed14/7/2026AY 2021-2022

MAKARAND DAMODAR GADRE,MUMBAI vs ITO, WARD 1, AKOLA, AKOLA

ITA 264/NAG/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021

RANJANA BALKRISHA KADU,MUMBAI vs INCOME TAX OFFICER, WARD 3, AMRAVATI

ITA 260/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

YOGESH SHYAMSUNDER MAHESHWARI,MUMBAI vs DCIT/ACIT, CIRCLE 3, NAGPUR

ITA 221/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22

YOGESH SHYAMSUNDER MAHESHWARI,MUMBAI vs DCIT/ACIT CIRCLE-3, NAGPUR

ITA 220/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21

YAVATMAL ZILLA PARISHAD KARMCHARI SAHAKARI PAT SANSTHA LTD,YAVATMAL vs INCOME TAX OFFICER WARD 1, YAVATMAL

ITA 605/NAG/2025[2014-15]Status: Disposed14/7/2026AY 2014-15

NAGPUR ZILLA PARISHAD PRIMARY SHIKSHAK SAHAKARI PATH SANSTHA MARYADIT,NAGPUR vs ITO WARD 4(4), NAGPUR, NAGPUR

ITA 462/NAG/2025[2022-2023]Status: Disposed14/7/2026AY 2022-2023

THE NEPHROLOGY SOCIETY,NAGPUR vs CIT EXEMPTION, PUNE

ITA 339/NAG/2024[N.A]Status: Disposed14/7/2026

SHRI V. DURGA RAO (Judicial Member)

SHRI NEW CENTRAL CREDIT CO-OP SOCIETY LIMITED,NAGPUR vs ITO WARD 2(1), NAGPUR

ITA 43/NAG/2026[2018-19]Status: Disposed19/6/2026AY 2018-19

MONIKA RAJESH MALANI,PUSAD DIST YAVATMAL vs INCOME TAX OFFICER WARD-1, YAVATMAL

ITA 41/NAG/2026[2022-23]Status: Disposed19/6/2026AY 2022-23

MONIKA RAJESH MALANI,PUSAD DIST YAVATMAL vs INCOME TAX OFFICER WARD-1, YAVATMAL

ITA 38/NAG/2026[2022-23]Status: Disposed19/6/2026AY 2022-23

AKSHAYSEWA BAHUUDDESHIYA SAMAJIK SANSTHA,CHANDRAPUR vs CIT EXEMPTION, PUNE

ITA 32/NAG/2026[--]Status: Disposed19/6/2026