← All Benches
ITAT Mumbai Bench
61,705 judgments
ITO 17(2)(2), MUMBAI vs SAMIR K. PATEL HUF, MUMBAI
ITA 4679/MUM/2014[2005-06]Status: Disposed22/12/2015AY 2005-06
HARMOHAN SATPAL CHOPRA,MUMBAI vs ACIT 22(1), MUMBAI
ITA 1069/MUM/2014[2008-09]Status: Disposed22/12/2015AY 2008-09
MARKSANS PHARMA LTD,MUMBAI vs ASST CIT CEN CIR 18 & 19, MUMBAI
ITA 5464/MUM/2013[2008-09]Status: Disposed22/12/2015AY 2008-09
ACIT 25(2), MUMBAI vs PRITI R. JAGGI, MUMBAI
ITA 791/MUM/2012[2008-09]Status: Disposed22/12/2015AY 2008-09
UNIQUE DIAMONDS PVT. LTD.,MUMBAI vs A.C.I.T. CIRCLE 5(3), MUMBAI
ITA 5969/MUM/2012[2008-09]Status: Disposed22/12/2015AY 2008-09
ACIT CIR 5(3), MUMBAI vs UNIQUE DIAMONDS P.LTD, MUMBAI
ITA 5889/MUM/2012[2008-09]Status: Disposed22/12/2015AY 2008-09
SANGHAVI SAVLA COMMODITY BROKERS PVT LTD,MUMBAI vs A.C.I.T.CIRCLE 46, MUMBAI
ITA 1746/MUM/2011[2007-08]Status: Disposed22/12/2015AY 2007-08
DCIT 10(2), MUMBAI vs FOODS & INNS LTD, MUMBAI
ITA 8728/MUM/2010[2007-08]Status: Disposed22/12/2015AY 2007-08
ITO 25(2)(4), MUMBAI vs GUNJAN D. MODY, MUMBAI
ITA 8195/MUM/2010[2006-07]Status: Disposed22/12/2015AY 2006-07
ASST CIT 4(3)(2), MUMBAI vs LA FIN FINANCIAL SERVICES P. LTD, MUMBAI
ITA 5574/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT 13(3)(2), MUMBAI vs VISHWAROOP PROPERTIES P.LTD, MUMBAI
ITA 5510/MUM/2015[2012-13]Status: Disposed21/12/2015AY 2012-13
DCIT 13(3)(2), MUMBAI vs VISHWAROOP PROPERTIES P.LTD, MUMBAI
ITA 5509/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT 13(3)(2), MUMBAI vs VASUKAMAL LEASING & CONSTRUCTION P.LTD, MUMBAI
ITA 5505/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT 13(3)(2), MUMBAI vs VASUKAMAL LESSORS & DEVELOPERS P.LTD, MUMBAI
ITA 5504/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT 13(3)(2), MUMBAI vs VASUKAMAL PROPERTIES P.LTD, MUMBAI
ITA 5503/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
ITO (E) 2-3, MUMBAI vs SHREE KUTCHI KADVA PATIDAR GNYATI TRUST FUND, MUMBAI
ITA 5499/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5486/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5485/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
ACIT CIR 27(1), NAVI MUMBAI vs DILIP MANOHARLAL THAPAR, NAVI MUMBAI
ITA 5478/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
DCIT 13(2)(2), MUMBAI vs SHAF BROADCAST P.LTD, MUMBAI
ITA 5471/MUM/2015[2006-07]Status: Disposed21/12/2015AY 2006-07