← All Benches
ITAT Mumbai Bench
61,705 judgments
ITO(TDS) 1(2)(2), MUMBAI vs FABINDIA OVERSEAS P.LTD, MUMBAI
ITA 3936/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT CIR 7(3)(2), MUMBAI vs PRINCEWARE INTERNATIONAL P. LTD P.LTD, MUMBAI
ITA 3801/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
DCIT (TDS) 2(3), MUMBAI vs YASH RAJ FILMS P.LTD, MUMBAI
ITA 2722/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
ACIT 14(1)(1), MUMBAI vs ANDREW JOHNY KANNAKIKAL, MUMBAI
ITA 2468/MUM/2015[2008-09]Status: Disposed21/12/2015AY 2008-09
ACIT 33(1), MUMBAI vs HIRAL HOMES, MUMBAI
ITA 2380/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
ITO (TDS) 1(3)(4), MUMBAI vs MAREDIA DEVELOPERS, MUMBAI
ITA 2376/MUM/2015[2009-10]Status: Disposed21/12/2015AY 2009-10
ITO (TDS) 1(3)(4), MUMBAI vs MAREDIA DEVELOPERS, MUMBAI
ITA 2375/MUM/2015[2006-07]Status: Disposed21/12/2015AY 2006-07
ITO 33(3)(4), MUMBAI vs SHAH & MODY, MUMBAI
ITA 2369/MUM/2015[2009-10]Status: Disposed21/12/2015AY 2009-10
DCIT (TDS) 1(3), MUMBAI vs JASLOK HOSPITAL & RESEARCH CENTRE, MUMBAI
ITA 2363/MUM/2015[2011-12]Status: Disposed21/12/2015AY 2011-12
DCIT (TDS) 1(3), MUMBAI vs JASLOK HOSPITAL & RESEARCH CENTRE, MUMBAI
ITA 2362/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
ITO 32(1)(5), MUMBAI vs HIMANSHU N SHAH (HUF), MUMBAI
ITA 2000/MUM/2015[2009-10]Status: Disposed21/12/2015AY 2009-10
ASST CIT 19(1), MUMBAI vs BAHRAM N VAKIL, MUMBAI
ITA 1990/MUM/2015[2010-11]Status: Disposed21/12/2015AY 2010-11
ITO (IT)2(1)(1), MUMBAI vs VIRENDRA VINAMALIDAS DHAKAN,
ITA 1347/MUM/2015[2006-07]Status: Disposed21/12/2015AY 2006-07
PUNEET SECURITIES P.LTD,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 6127/MUM/2013[2010-11]Status: Disposed21/12/2015AY 2010-11
DCIT 10(2), MUMBAI vs FOODS & INNS LTD, MUMBAI
ITA 5371/MUM/2013[2006-07]Status: Disposed21/12/2015AY 2006-07
S.R. BROTHERS,MUMBAI vs ADDL.C.I.T. 19(3), MUMBAI
ITA 7772/MUM/2012[2009-10]Status: Disposed21/12/2015AY 2009-10
D.C.I.T. CIRCLE 3(3), MUMBAI vs WELLKNOWN TECHNOLOGIES PVT. LTD., MUMBAI
ITA 5983/MUM/2012[2009-10]Status: Disposed21/12/2015AY 2009-10
GIRDHARILAL K . AGARAWAL,MUMBAI vs DCIT 12(3), MUMBAI
ITA 3828/MUM/2012[2008-09]Status: Disposed21/12/2015AY 2008-09
VIDITI INVESTMENT P.LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 4277/MUM/2014[2011-12]Status: Disposed17/12/2015AY 2011-12
ASST CIT 16(3), MUMBAI vs DINA SUDHIR SHAH, MUMBAI
ITA 4184/MUM/2014[2009-10]Status: Disposed17/12/2015AY 2009-10