← All Benches
ITAT Mumbai Bench
61,705 judgments
VEERATH GOPALAN NAIR,THANE vs ASST CIT CIR 3, THANE
ITA 2387/MUM/2014[2009-10]Status: Disposed17/12/2015AY 2009-10
ITO 14(3)(2), MUMBAI vs AMBALAL K SHAH, MUMBAI
ITA 7536/MUM/2013[2008-09]Status: Disposed17/12/2015AY 2008-09
ITO 14(3)(2), MUMBAI vs AMBALAL K SHAH, MUMBAI
ITA 7534/MUM/2013[2006-07]Status: Disposed17/12/2015AY 2006-07
ITO 6(1)(3), MUMBAI vs ARK INDUSTRIES P.LTD, MUMBAI
ITA 7463/MUM/2013[2009-10]Status: Disposed17/12/2015AY 2009-10
ASST CIT LTU, MUMBAI vs UNION BANK OF INDIA, MUMBAI
ITA 6921/MUM/2013[2007-08]Status: Disposed17/12/2015AY 2007-08
ACIT CIRCLE-1, KALYAN vs HABIB UMAR KHAN, BHIWANDI
ITA 6525/MUM/2013[2009-10]Status: Disposed17/12/2015AY 2009-10
VIJAY FABRICS P.LTD,MUMBAI vs ITO WD 4(3)(2), MUMBAI
ITA 5536/MUM/2013[2002-03]Status: Disposed17/12/2015AY 2002-03
VEENA INVESTMENT P. LTD,MUMBAI vs ACIT CIR 7(3), MUMBAI
ITA 1252/MUM/2013[2009-10]Status: Disposed17/12/2015AY 2009-10
I.T.O. 25(1)(1), MUMBAI vs KAUSHIK KRISHNARAJ BHAGTA, MUMBAI
ITA 5467/MUM/2012[2009-10]Status: Disposed17/12/2015AY 2009-10
ITO 21(1)(2, MUMBAI vs KULJEET KAUR SABHARWAL, MUMBAI
ITA 8028/MUM/2011[2007-08]Status: Disposed17/12/2015AY 2007-08
ITO, WARD 21(1)(1), MUMBAI vs BHAVESH SINGH SABHARWAI, MUMBAI
ITA 4668/MUM/2011[2007-08]Status: Disposed17/12/2015AY 2007-08
LATE MR. URMILA USHAKANT SHETH (THROUGH LEGAL HEIRS EXECUTORS OF ESTATE),MUMBAI vs ITO WD 12(1)(4), MUMBAI
ITA 3972/MUM/2011[1993-94]Status: Disposed17/12/2015AY 1993-94
RAJESH P GHATALIA (HUF),MUMBAI vs ITO WD 13(3(2), MUMBAI
ITA 2899/MUM/2011[2003-04]Status: Disposed17/12/2015AY 2003-04
RAJESH P GHATALIA (HUF),MUMBAI vs ITO WD 13(3(2), MUMBAI
ITA 2898/MUM/2011[2002-03]Status: Disposed17/12/2015AY 2002-03
ITO 13(3)(2), MUMBAI vs RAJESH P. GHATALIA (HUF), MUMBAI
ITA 2318/MUM/2011[2003-04]Status: Disposed17/12/2015AY 2003-04
ITO 13(3)(2), MUMBAI vs RAJESH P. GHATALIA (HUF), MUMBAI
ITA 2317/MUM/2011[2002-03]Status: Disposed17/12/2015AY 2002-03
ACIT 11(1), MUMBAI vs FIROZ A. NADIADWALA, MUMBAI
ITA 1866/MUM/2011[2005-06]Status: Disposed17/12/2015AY 2005-06
ANISHA H. KULAVOOR,MUMBAI vs ITO WD 21(1)(1), MUMBAI
ITA 2485/MUM/2015[2009-10]Status: Disposed16/12/2015AY 2009-10
ELDER IT SOLUTIONS P.LTD,MUMBAI vs PR CIT 4, MUMBAI
ITA 2461/MUM/2015[2010-11]Status: Disposed16/12/2015AY 2010-11
DCIT 2(3), MUMBAI vs URUDAVAN INVESTMENT & TRADING P.LTD, MUMBAI
ITA 6441/MUM/2014[2007-08]Status: Disposed16/12/2015AY 2007-08
