← All Benches
ITAT Mumbai Bench
61,705 judgments
ITO 3(1)(3), MANGALORE vs CONWOOD DEVELOPERS P.LTD, MUMBAI
ITA 4252/MUM/2014[2005-06]Status: Disposed16/12/2015AY 2005-06
ITO 22(3)(1), NAVI MUMBAI vs BHOOMI CORPORATION, NAVI MUMBAI
ITA 4231/MUM/2014[2012-13]Status: Disposed16/12/2015AY 2012-13
ORIGIN CLOTHING CO (I) P.LTD,MUMBAI vs ADDL CIT (TDS) 2, MUMBAI
ITA 4031/MUM/2014[2008-09]Status: Disposed16/12/2015AY 2008-09
ASST CIT CEN CIR 43, MUMBAI vs PRAVIN S. JAIN, MUMBAI
ITA 4005/MUM/2014[2010-11]Status: Disposed16/12/2015AY 2010-11
FORTUNE FINANCIAL SERVICES (I) LTD,MUMBAI vs ITO TDS WD 1(5), MUMBAI
ITA 3729/MUM/2014[2008-09 (26Q3)]Status: Disposed16/12/2015
FREE TRADE UNION MULTIPURPOSE TRUST,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 352/MUM/2014[2003-04]Status: Disposed16/12/2015AY 2003-04
ASST CIT 16(3), MUMBAI vs JOGANI & DIALANI LAND DEVELOPERS & BUILDERS, MUMBAI
ITA 337/MUM/2014[2009-10]Status: Disposed16/12/2015AY 2009-10
ASST CIT 14(2), MUMBAI vs CHANDRPRABHA PROCESSORS, MUMBAI
ITA 3276/MUM/2014[2004-05]Status: Disposed16/12/2015AY 2004-05
JET AIRWAYS (INDIA) LTD,NEW DELHI vs DCIT RG 5(2), MUMBAI
ITA 3200/MUM/2014[2006-07]Status: Disposed16/12/2015AY 2006-07
GSB CAPITAL MARKETS LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 307/MUM/2014[2010-11]Status: Disposed16/12/2015AY 2010-11
DCIT CEN CIR 29, MUMBAI vs VIJAY BHAGWANDAS RAHEJA, MUMBAI
ITA 2768/MUM/2014[2010-11]Status: Disposed16/12/2015AY 2010-11
ACIT 20(3), MUMBAI vs YOGESH M DESAI, MUMBAI
ITA 2319/MUM/2014[2010-11]Status: Disposed16/12/2015AY 2010-11
ITO (OSD) (TDS) 3(1), MUMBAI vs VIACOM 18 MEDIA P.LTD, MUMBAI
ITA 2201/MUM/2014[2011-12]Status: Disposed16/12/2015AY 2011-12
ACIT 16(1), MUMBAI vs DAISY A CHOKSI, MUMBAI
ITA 1823/MUM/2014[2010-11]Status: Disposed16/12/2015AY 2010-11
ASST CIT CC 43, MUMBAI vs FREE TRADE UNION MULTIPURPOSE PROJECT TRUST, MUMBAI
ITA 1336/MUM/2014[2003-04]Status: Disposed16/12/2015AY 2003-04
VISTASP F BANAJI,MUMBAI vs DCIT 12(2), MUMBAI
ITA 1043/MUM/2014[2009-10]Status: Disposed16/12/2015AY 2009-10
BADRIKESHWAR CO OP HSG SOC. LTD,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 7594/MUM/2013[2005-06]Status: Disposed16/12/2015AY 2005-06
DIPTI N. MODI,MUMBAI vs ITO WD 8(1)(3), MUMBAI
ITA 7462/MUM/2013[2010-11]Status: Disposed16/12/2015AY 2010-11
VIPUL VINAY DALAL,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 6771/MUM/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
FCG FLAMEPROOF CONROL GEARS P.LTD,MUMBAI vs ASST CIT RG 6(2), MUMBAI
ITA 6702/MUM/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
