← All Benches
ITAT Mumbai Bench
61,705 judgments
KARP IMPEX LTD,MUMBAI vs ADDL CIT 5(2), MUMBAI
ITA 6419/MUM/2011[2007-08]Status: Disposed7/10/2015AY 2007-08
ADDL.CIT., RANGE-5(2), MUMBAI vs KARP IMPEX LTD., MUMBAI
ITA 6346/MUM/2011[2007-06]Status: Disposed7/10/2015AY 2007-06
ITO 4(1)4, MUMBAI vs DRESSWALA FASHIONS P. LTD, MUMBAI
ITA 514/MUM/2011[1997-98]Status: Disposed7/10/2015AY 1997-98
CA (INDIA) TECHNOLOGIES P LTD`,MUMBAI vs ASST CIT 10(1), MUMBAI
ITA 8218/MUM/2010[2006-07]Status: Disposed7/10/2015AY 2006-07
SMT. PARNA PRADEEP PATKAR,MUMBAI vs ADDL CIT 19(3), MUMBAI
ITA 7131/MUM/2010[2006-07]Status: Disposed7/10/2015AY 2006-07