← All Benches
ITAT Mumbai Bench
61,705 judgments
OMPRAKASH BASANTLAL GOENKA,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 1895/MUM/2013[2008-09]Status: Disposed23/12/2015AY 2008-09
ALCO COMPANY P.LTD,MUMBAI vs ITO WD 2(1)(1), MUMBAI
ITA 1747/MUM/2013[2009-10]Status: Disposed23/12/2015AY 2009-10
VASHDEV T. MATTA,MUMBAI vs ACIT CIR 19(1), MUMBAI
ITA 6448/MUM/2012[2009-10]Status: Disposed23/12/2015AY 2009-10
ACIT 19(3), MUMBAI vs VASANJI A MAMANIA, MUMBAI
ITA 6171/MUM/2012[2008-09]Status: Disposed23/12/2015AY 2008-09
SVG FASHIONS LTD ( FORMELRY KNOWN AS DEEPAK SUITINGS LTD),MUMBAI vs DCIT 4(3), MUMBAI
ITA 4154/MUM/2012[2009-10]Status: Disposed23/12/2015AY 2009-10
ITO 8(2)(4), MUMBAI vs PATON FASHIONS P. LTD, MUMBAI
ITA 3913/MUM/2012[2008-09]Status: Disposed23/12/2015AY 2008-09
ITO 8(2)(4), MUMBAI vs PATON FASHIONS P. LTD, MUMBAI
ITA 3912/MUM/2012[2007-08]Status: Disposed23/12/2015AY 2007-08
SVG FASHIONS LTD (FORMELRY KNWON AS DEEPAK SUITINGS LTD),MUMBAI vs DCIT 4(3), MUMBAI
ITA 296/MUM/2012[2008-09]Status: Disposed23/12/2015AY 2008-09
KHANNA HOTELS, LTD.,MUMBAI vs D.C.I.T. C.C. 35, MUMBAI
ITA 8680/MUM/2011[2008-09]Status: Disposed23/12/2015AY 2008-09
SVG FASHIONS LTD (FORMERLY KNOWN AS DEEPAK SUITINGS LTD),MUMBAI vs DCIT 4(3), MUMBAI
ITA 5644/MUM/2011[2005-06]Status: Disposed23/12/2015AY 2005-06
VASANTDADA PATIL SHIKSHAN SANSTHA,MUMBAI vs DIT (E), MUMBAI
ITA 1964/MUM/2011[]Status: Disposed23/12/2015
UNIFY ENTERPRISE COMMUNICATIONS P.LTD,MUMBAI vs ASST CIT RG 8(2)(1), MUMBAI
ITA 790/MUM/2015[2010-11]Status: Disposed22/12/2015AY 2010-11
ASST CIT CIR 1, KALYAN vs ASB INTERNATIONAL P. LTD, THANE
ITA 4752/MUM/2015[2009-10]Status: Disposed22/12/2015AY 2009-10
ACIT 19(1)(2), MUMBAI vs ASHWIN PURSHOTAM BAJAJ, MUMBAI
ITA 4509/MUM/2015[2011-12]Status: Disposed22/12/2015AY 2011-12
ITO (E) 2(2), MUMBAI vs SHRI PRAYAGDHAM TRUST, MUMBAI
ITA 3832/MUM/2015[2007-08]Status: Disposed22/12/2015AY 2007-08
DCIT CEN CIR 5(3), MUMBAI vs SUMER CORPORATION, MUMBAI
ITA 1248/MUM/2015[2010-11]Status: Disposed22/12/2015AY 2010-11
SACHIN BALKRISHNA RAIKAR,MUMBAI vs ITO 26(2)(4), MUMBAI
ITA 1240/MUM/2015[2011-12]Status: Disposed22/12/2015AY 2011-12
SYCOM CORPORATION LTD,MUMBAI vs DCIT CIR 3(3)(2), MUMBAI
ITA 1097/MUM/2015[2010-11]Status: Disposed22/12/2015AY 2010-11
TULIP SHAPES & STRUCTURES (P) LTD,MUMBAI vs IT WD 1(3)(3), MUMBAI
ITA 1010/MUM/2015[2010-11]Status: Disposed22/12/2015AY 2010-11
CANARA ROBECO ASSET MANAGEMENT CO.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 5233/MUM/2014[2008-09]Status: Disposed22/12/2015AY 2008-09