← All Benches
ITAT Mumbai Bench
61,705 judgments
ORCHID INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - 2(3)(1), MUMBAI
ITA 7841/MUM/2026[2012-13]Status: Disposed6/10/2026AY 2012-13
SHI vs HAKTI APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. ,MUMBAIVS.ITO WARD 32(2), MUMBAI
ITA 7835/MUM/2026[2017-2018]Status: Disposed6/10/2026AY 2017-2018
CENTRUM INFRASTRUCTURE & REALTY LIMITED,MUMBAI vs DCIT 3(1)(1), MUMBAI
ITA 7823/MUM/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
ITO TDS 1(1)(3),MUMBAI, MUMBAI vs BOMBAY MERCHANTILE COOPERATIVE BANK LTD, MUMBAI
ITA 7400/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7399/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7398/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7397/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ANAND S PANDEY,THANE vs INCOME TAX OFFICER, THANE WEST
ITA 7259/MUM/2026[2020-2021]Status: Disposed6/10/2026AY 2020-2021
DCIT CC 5.2, MUMBAI, MUMBAI vs TCK FINANCE & LEASING PRIVATE LIMITED, MUMBAI
ITA 7227/MUM/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
GLOBE TRANSPORT CORPORATION,MUMBAI vs INCOME TAX OFFICER 17(3)(1)MUMBAI, MUMBAI
ITA 7187/MUM/2026[2022-23]Status: Heard6/10/2026AY 2022-23
SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7035/MUM/2026[Not Applicable]Status: Disposed6/10/2026
SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7034/MUM/2026[Not Applicable]Status: Disposed6/10/2026
THE SALVATION ARMY,BYCULLA, MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL, MUMBAI
ITA 6120/MUM/2026[NA]Status: Disposed6/10/2026
SCAFFOLD PROPERTIES PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (PCIT), MUMBAI - 5, MUMBAI
ITA 6054/MUM/2026[2022-23]Status: Heard6/10/2026AY 2022-23
PALM GROVE BEACH HOTELS PRIVATE LIMITED,KHAR WEST vs DCIT, AAYKAR BHAVAN
ITA 5882/MUM/2026[2022-23]Status: Disposed6/10/2026AY 2022-23
PIERRE JULIAN JOHN DSOUZA,MUMBAI vs DY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5808/MUM/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
FRAGRANCE & FLAVOURS ASSOCIATION OF INDIA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4789/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
MICROCHIP INFOTEL PVT. LTD.,MUMBAI vs INCOME TAX OFFICER-12(3)(4), MUMBAI
ITA 4209/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ZEE ENTERTAINMENT ENTERPRISES LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 365/MUM/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
DCIT CENTRAL CIRCLE-7(2), MUMBAI, MUMBAI vs SUPER VALUE PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 3534/MUM/2026[2021-22]Status: Heard6/10/2026AY 2021-22