← All Benches
ITAT Mumbai Bench
61,737 judgments
DEVI EKVEERA SHIKSHAN MANDAL,TROMBAY vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9011/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
BHIKHA BEHRAM WELL TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 9000/MUM/2026[N.A.]Status: Disposed6/10/2026
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8916/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), , MUMBAI
ITA 8911/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), MUMBAI
ITA 8910/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ITIHAS SANKALAN SAMITEE KONKAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8880/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8878/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
BRAHMANAD CHARITABLE TRUST,BORIVALI (W) vs CIT(E), PEDDER ROAD
ITA 8877/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
SUNITI EDUCATION TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 8870/MUM/2026[2026 - 2027 ]Status: Disposed6/10/2026
SHUBHPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 8573/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
SHUBHAPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2 (3), MUMBAI
ITA 8572/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
RAMESH DHALUMAL ADVANI,MUMBAI vs ITO, WARD 41(4)(3), MUMBAI, MUMBAI
ITA 8305/MUM/2026[2010-11]Status: Disposed6/10/2026AY 2010-11
ORCHID INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - 2(3)(1), MUMBAI
ITA 7841/MUM/2026[2012-13]Status: Disposed6/10/2026AY 2012-13
SHI vs HAKTI APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. ,MUMBAIVS.ITO WARD 32(2), MUMBAI
ITA 7835/MUM/2026[2017-2018]Status: Disposed6/10/2026AY 2017-2018
CENTRUM INFRASTRUCTURE & REALTY LIMITED,MUMBAI vs DCIT 3(1)(1), MUMBAI
ITA 7823/MUM/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
ITO TDS 1(1)(3),MUMBAI, MUMBAI vs BOMBAY MERCHANTILE COOPERATIVE BANK LTD, MUMBAI
ITA 7400/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7399/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7398/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7397/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
ANAND S PANDEY,THANE vs INCOME TAX OFFICER, THANE WEST
ITA 7259/MUM/2026[2020-2021]Status: Disposed6/10/2026AY 2020-2021
