← All Benches
ITAT Mumbai Bench
61,737 judgments
DCIT CC 5.2, MUMBAI, MUMBAI vs TCK FINANCE & LEASING PRIVATE LIMITED, MUMBAI
ITA 7227/MUM/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
GLOBE TRANSPORT CORPORATION,MUMBAI vs INCOME TAX OFFICER 17(3)(1)MUMBAI, MUMBAI
ITA 7187/MUM/2026[2022-23]Status: Heard6/10/2026AY 2022-23
SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7035/MUM/2026[Not Applicable]Status: Disposed6/10/2026
SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7034/MUM/2026[Not Applicable]Status: Disposed6/10/2026
THE SALVATION ARMY,BYCULLA, MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL, MUMBAI
ITA 6120/MUM/2026[NA]Status: Disposed6/10/2026
SCAFFOLD PROPERTIES PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (PCIT), MUMBAI - 5, MUMBAI
ITA 6054/MUM/2026[2022-23]Status: Heard6/10/2026AY 2022-23
PALM GROVE BEACH HOTELS PRIVATE LIMITED,KHAR WEST vs DCIT, AAYKAR BHAVAN
ITA 5882/MUM/2026[2022-23]Status: Disposed6/10/2026AY 2022-23
PIERRE JULIAN JOHN DSOUZA,MUMBAI vs DY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5808/MUM/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
FRAGRANCE & FLAVOURS ASSOCIATION OF INDIA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4789/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
MICROCHIP INFOTEL PVT. LTD.,MUMBAI vs INCOME TAX OFFICER-12(3)(4), MUMBAI
ITA 4209/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ZEE ENTERTAINMENT ENTERPRISES LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 365/MUM/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
DCIT CENTRAL CIRCLE-7(2), MUMBAI, MUMBAI vs SUPER VALUE PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 3534/MUM/2026[2021-22]Status: Heard6/10/2026AY 2021-22
NETSCOUT SYSTEMS INDUSTRIAL PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 1(3)(1), MUMBAI, MUMBAI
ITA 3456/MUM/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
THE UK TRADE DESK LTD,LONDON,UNITED KINGDOM vs ASSISTANT COMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION - 4(3)(1), MUMBAI,MAHARASHTRA
ITA 3350/MUM/2026[2023-24]Status: Disposed6/10/2026AY 2023-24
RAMESH SHANTILAL DALAL,MUMBAI vs ITO, MUMBAI
ITA 3274/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
GAURAV GIRISH DEDHIA,MUMBAI vs INCOME TAX OFFICER - CIRCLE 41(1)(2), MUMBAI
ITA 3001/MUM/2026[2019-2020]Status: Heard6/10/2026AY 2019-2020
IMAGINE SPACES LLP,SHALIMAR MORYA PARK NEW LINK ROAD ANDHERI WEST vs INCOME TAX OFFICER, WARD 24(2)(1), , PIRAMAL CHAMBER, LALBAUG, PAREL, MUMBAI,
ITA 2858/MUM/2026[2014-15]Status: Heard6/10/2026AY 2014-15
ADHAR NAGARI SAHAKARI PATSANSTHA LIMITED,THANE vs INCOME TAX OFFICER WARD 1(1), KALYAN, KALYAN
ITA 2454/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
LAHERIKANT SUNDARJI BHADRA HUF,MUMBAI vs ITO , MUMBAI
ITA 2094/MUM/2026[2011-12]Status: Disposed6/10/2026AY 2011-12
ARVIND RATANCHAND JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 23(1)(6), MUMBAI, MUMBAI
ITA 142/MUM/2026[2021-22]Status: Disposed6/10/2026AY 2021-22
