← All Benches
ITAT Mumbai Bench
61,737 judgments
AEGIS CUSTOMER SUPPORT SERVICES PVT LTD.,MUMBAI vs DCIT, CIT-14(1)(1), MUMBAI
ITA 9089/MUM/2025[2022-23]Status: Disposed6/10/2026AY 2022-23
ARAMEX TRANSPORTATION INDIA PRIVATE LIMTED ,MUMBAI vs DCIT, 1(1)(1), MUMBAI
ITA 9086/MUM/2025[2022-23]Status: Disposed6/10/2026AY 2022-23
DCIT(IT)-4(1)(1), MUMBAI, MUMBAI vs REFINITIV LIMITED, MUMBAI
ITA 8137/MUM/2025[2015-16]Status: Disposed6/10/2026AY 2015-16
DCIT (IT)-4(1)(1), MUMBAI , MUMBAI vs REFINITIV LIMITED , MUMBAI
ITA 8136/MUM/2025[2014-15]Status: Disposed6/10/2026AY 2014-15
DCIT CIRCLE 3(4), MUMBAI, MUMBAI vs ASIAN PAINTS LIMITED, MUMBAI
ITA 3909/MUM/2025[2020-21]Status: Disposed6/10/2026AY 2020-21
SA MALLIKA VENTURES LTD.(ERSTWHILE SA WINONA VENTURES LTD. PRIOR TO MERGER),MUMBAI vs THE ACIT (IT)-4(2)(1), MUMBAI
ITA 1021/MUM/2023[2015-16]Status: Disposed6/10/2026AY 2015-16
ATOS NEDERLAND B.V.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) RANGE- 1(1)(2), MUMBAI
ITA 2328/MUM/2022[2019-20]Status: Disposed6/10/2026AY 2019-20
INDOSPACE BOMMASANDRA LOGISTICS PARK PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 944/MUM/2026[2022-2023]Status: Disposed5/10/2026AY 2022-2023
NITYANAND NAGAR VIBHAG - IV COOPERATIVE HOUSING SOCIETY LIMITED,ANDHERI EAST vs INCOME TAX OFFICER WARD 24(3)(1), MUMBAI
ITA 7855/MUM/2026[2020-2021]Status: Disposed5/10/2026AY 2020-2021
VANITA ANIL MEHTA,MUMBAI vs ITO 33(1)(1), MUMBAI
ITA 7836/MUM/2026[2018-2019]Status: Heard5/10/2026AY 2018-2019
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7300/MUM/2026[2001-02]Status: Disposed5/10/2026AY 2001-02
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7299/MUM/2026[2001-02]Status: Disposed5/10/2026AY 2001-02
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7298/MUM/2026[2000-01]Status: Disposed5/10/2026AY 2000-01
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7297/MUM/2026[2000-01]Status: Disposed5/10/2026AY 2000-01
SHEWAK JASHAN MAKHIJA,NAVI MUMBAI vs DCIT CIRCLE 27(3), NAVI MUMBAI
ITA 7221/MUM/2026[2017-18]Status: Disposed5/10/2026AY 2017-18
VIPIN SHERSINGH AGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1) MUMBAI, M.K ROAD
ITA 685/MUM/2026[2015-16]Status: Heard5/10/2026AY 2015-16
INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs ACQUITOR FINANCIAL S ERVICES PVT LTD, MUMBAI
ITA 6841/MUM/2026[2014-15]Status: Disposed5/10/2026AY 2014-15
VIPIN SHERSINGH ARGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1), M.K. ROAD MUMBAI
ITA 684/MUM/2026[2014-15]Status: Heard5/10/2026AY 2014-15
INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs ACQUITOR FINANCIAL S ERVICES PVT LTD, MUMBAI
ITA 6838/MUM/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
THOMSON REUTERS INTERNATIONAL SERVICES PRIVATE LIMITED,MAHARASHTRA vs COMMISSIONER OF INCOME-TAX (APPEAL), NFAC
ITA 6592/MUM/2026[2014-15]Status: Disposed5/10/2026AY 2014-15
