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ITAT Mumbai Bench
61,737 judgments
ST ELIAS HIGH SCHOOL ,KHAR WEST vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 6588/MUM/2026[2025-26]Status: Disposed5/10/2026AY 2025-26
ST ELIAS HIGH SCHOOL ,KHAR vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 6587/MUM/2026[202526]Status: Disposed5/10/2026
KIBTZER PROPERTY VENTURES LIMITED,MUMBAI vs MUM-C-1, RANGE-411, DEPUTY COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6466/MUM/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
THE SOULED STORE PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-4, MUMBAI
ITA 6010/MUM/2026[2022-23]Status: Disposed5/10/2026AY 2022-23
ABUL HASAN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5746/MUM/2026[2020-21]Status: Disposed5/10/2026AY 2020-21
AKHTAR HUSSAIN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5742/MUM/2026[2019-20]Status: Disposed5/10/2026AY 2019-20
AKHTAR HUSSAIN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5730/MUM/2026[2020-21]Status: Disposed5/10/2026AY 2020-21
ASHVI DEVELOPERS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 1(1)(1), MUMBAI, MUMBAI
ITA 5003/MUM/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
ITO-42(1)(2), MUMBAI vs HINA DHIREN GADOYA, KANDIVALI WEST
ITA 4816/MUM/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
MAKERS LABORATORIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-CC 4(3)(1), MUMBAI
ITA 4548/MUM/2026[2011-12]Status: Disposed5/10/2026AY 2011-12
SANDEEP SIBAL,MUMBAI vs INCOME TAX OFFICER, WARD 16(3)(1), MUMBAI
ITA 3782/MUM/2026[2022-23]Status: Disposed5/10/2026AY 2022-23
INCOME TAX OFFICER-16(3)(1), MUMBAI, MUMBAI vs SANDEEP SIBAL, MUMBAI
ITA 3538/MUM/2026[2022-23]Status: Disposed5/10/2026AY 2022-23
LATE ADIL MOHAMMED KAPADI THROUGH LEGAL HEIR ALMAS ADIL KAPADI,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 3533/MUM/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
INCOME TAX OFFICER, MUMBAI vs RAMAVTAR INVESTMENT & TRADING COMPANY PRIVATE LIMITED, MUMBAI
ITA 3494/MUM/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
DY. COMMISSIONER OF INCOME TAX- 13(1)(2), MUMBAI, MUMBAI vs GOPAL LACHMANDAS RAHEJA (DECEASED), MUMBAI
ITA 1120/MUM/2026[2015-16]Status: Heard5/10/2026AY 2015-16
JAYKRISHNA DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD -2(3), THANE
ITA 8687/MUM/2025[2012-13]Status: Heard5/10/2026AY 2012-13
SCHUECO INDIA PRIVATE LIMITED ,MUMBAI vs DCIT 15(3)(2), MUMBAI
ITA 6012/MUM/2024[2021-22]Status: Disposed5/10/2026AY 2021-22
VANITA ANIL MEHTA,MUMBAI vs ITO 33(1)(1), MUMBAI
ITA 7836/MUM/2026[2018-2019]Status: Disposed5/10/2026AY 2018-2019
VIPIN SHERSINGH AGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1) MUMBAI, M.K ROAD
ITA 685/MUM/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
VIPIN SHERSINGH ARGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1), M.K. ROAD MUMBAI
ITA 684/MUM/2026[2014-15]Status: Disposed5/10/2026AY 2014-15