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ITAT Mumbai Bench
61,737 judgments
JAYKRISHNA DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD -2(3), THANE
ITA 8687/MUM/2025[2012-13]Status: Disposed5/10/2026AY 2012-13
SHRI SANDEEP GOSAIN (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JACKEY JESWANI,JAIPUR vs INCOME TAX OFFICER,WARD 42(2)(3), MUMBAI, MUMBAI
ITA 3498/MUM/2026[2019-20]Status: Disposed1/10/2026AY 2019-20
THANE LABOUR LAW PRACTITIONERS ASSOCIATION,THANE vs EXEMPTION THANE, THANE
ITA 3337/MUM/2026[2022-2023]Status: Disposed1/10/2026AY 2022-2023
ALKA AJIT SHAH ,MUMBAI vs INCOME TAX OFFICER WARD 20(1)(1), MUMBAI
ITA 1915/MUM/2026[2011-12]Status: Disposed1/10/2026AY 2011-12
HCY INDUSTRIAL PARKS PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 1899/MUM/2026[2022-23]Status: Disposed1/10/2026AY 2022-23
M/S. TRANSOCEANIC FINANCIAL ENGINEERING PVT LTD ,MUMBAI vs ITO WARD 13(3)(1), MUMBAI
ITA 6948/MUM/2025[2011-12]Status: Disposed1/10/2026AY 2011-12
SIP INFOTECH LIMITED ,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI -3 , MUMBAI
ITA 5355/MUM/2026[2019-2020]Status: Disposed30/9/2026AY 2019-2020
PICO CAPITAL PRIVATE LIMITED (SUCCESSOR OF M/S MODE EXPORT PRIVATE LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1), MUMBAI, MUMBAI
ITA 750/MUM/2026[2014-15]Status: Disposed30/9/2026AY 2014-15
LIONS CLUB OF NORTH BOMBAY CHARITY FUND,MUMBAI vs ITO EXEMPTION 1(4), MUMBAI
ITA 6746/MUM/2026[2022-23 TO 2026-27]Status: Disposed30/9/2026
INDIAN CLEARING CORPORATION LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI -1, MUMBAI
ITA 5541/MUM/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
SMARTSTREAM TECHNOLOGIES INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2)1, MUMBAI
ITA 2220/MUM/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE -4(1), MUMBAI, MUMBAI vs SUNSHINE TRACON PRIVATE LIMITED, MUMBAI
ITA 879/MUM/2026[2014-15]Status: Disposed30/9/2026AY 2014-15
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1092/MUM/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1091/MUM/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1090/MUM/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1089/MUM/2026[AY 2014-15]Status: Disposed30/9/2026
SUNSHINE TRACON PRIVATE LIMITED,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1088/MUM/2026[2010-11]Status: Disposed30/9/2026AY 2010-11
DCIT221, MUMBAI vs AAGAM CAPITAL LIMITED, MUMBAI
ITA 6959/MUM/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
INCOME TAX OFFICER, MUMBAI vs DEEP KUTIR PRIVATE LIMITED, MUMBAI
ITA 4482/MUM/2026[2013-14]Status: Disposed30/9/2026AY 2013-14
RUSHIKANT JAYWANTRAO SHINDE ,MUMBAI vs DCIT, CIRCLE 20(1), MUMBAI
ITA 2019/MUM/2026[2012-13]Status: Disposed30/9/2026AY 2012-13