← All Benches
ITAT Mumbai Bench
61,737 judgments
RICHA SUCHIT PATEL,MUMBAI vs INCOME TAX OFFICER, WARD 34(3)(2), MUMBAI
ITA 9169/MUM/2025[2017-2018]Status: Disposed30/9/2026AY 2017-2018
SINDHUMATI RAMAVTAR PATHAK,MUMBAI vs INCOME TAX OFFICER 32 3 4 MUMBAI , MUMBAI
ITA 6334/MUM/2025[2014-15]Status: Disposed30/9/2026AY 2014-15
ACIT-CIRCLE 6(1)(1) MUMBAI, MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7767/MUM/2026[2013-14]Status: Disposed30/9/2026AY 2013-14
ACIT-CIRCLE6(1)(1) MUMBAI., MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7766/MUM/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6482/MUM/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6480/MUM/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6479/MUM/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
HOLY CROSS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5635/MUM/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
MONARCH CO-OP CREDIT SOCIETY LIMITED,ANDHERI vs INCOME TAX OFFICER, WARD 41(4)(2), MUMBAI, BANDRA
ITA 5594/MUM/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, 15(3)(2), MUMBAI vs SHAREKHAN LIMITED, MUMBAI
ITA 4287/MUM/2026[2020]Status: Disposed30/9/2026
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(3), MUMBAI
ITA 2226/MUM/2026[2011-12]Status: Disposed30/9/2026AY 2011-12
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 1935/MUM/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
EYE FOCUS ENTERTAINMENT,MUMBAI vs ITO WARD 16(1)(1), MUMBAI
ITA 8283/MUM/2025[2022-23]Status: Disposed30/9/2026AY 2022-23
APICES STUDIO PVT LTD, PREVIOUSLY KNOWN AS 3D ARCHITECTURE PVT LTD,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE , THANE
ITA 8131/MUM/2025[2013-14]Status: Disposed30/9/2026AY 2013-14
MUMBAI MARATHI GRANTHASANGRAHALAYA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6413/MUM/2026[2026-2027]Status: Disposed30/9/2026AY 2026-2027
DOSSA CHEMICALS P LTD,MUMBAI vs ITO/DC/AC, MUMBAI
ITA 5735/MUM/2026[2021-22]Status: Disposed30/9/2026AY 2021-22
HEENA SIDHU FOUNDATION FOR SPORTS,GOREGAON WEST vs CIT (EXEMPTIONS), MUMBAI
ITA 4763/MUM/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
CYQUREX SYSTEMS PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 2(3), MUMBAI
ITA 4637/MUM/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
CYQUREX SYSTEMS PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(3), MUMBAI
ITA 3499/MUM/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
CYQUREX SYSTEMS PRIVATE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE -2(3), MUMBAI
ITA 297/MUM/2026[2023-24]Status: Disposed30/9/2026AY 2023-24