← All Benches
ITAT Mumbai Bench
61,737 judgments
GANESH CONSTRUCTION COMPANY,MUMBAI vs ITO 22(1)(1), MUMBAI
ITA 2846/MUM/2026[2009-10]Status: Disposed30/9/2026AY 2009-10
PRAKASH PARMANAND NATHANI,MUMBAI vs ITO 20(2)(1), MUMBAI
ITA 22/MUM/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
MART OVERSEAS PRIVATE LIMITED ,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1925/MUM/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
INCOME TAX OFFICER 19(2)(2), MUMBAI vs MUKESH KUMAR KANAIYALAL SHAH, MUMBAI
ITA 5929/MUM/2025[2018-19]Status: Disposed30/9/2026AY 2018-19
ACIT, MUMBAI vs IMP POWERS LIMITED, MUMBAI
ITA 4982/MUM/2025[2012-13]Status: Disposed30/9/2026AY 2012-13
YASH ENTERPRISES,THANE vs INCOME TAX OFFICER, WARD 2(4)/2(2), KALYAN, KALYAN
ITA 7453/MUM/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
SHRI MARUTI MANDIR JIRNODHAR SAMITI,MUMBAI vs CIT (EXAMPTIONS), MUMBAI
ITA 4779/MUM/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
SHRI MARUTI MANDIR JIRNODHAR SAMITI,MUMBAI vs CIT(EXAMPTIONS), MUMBAI
ITA 4778/MUM/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
KASHMIRA RAJNIKANT DOSHI ,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), MUMBAI
ITA 728/MUM/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
LADAM HOMES PRIVATE LIMITED,THANE vs ACIT, CIRCLE 1, THANE, THANE
ITA 5788/MUM/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
INCOME TAX OFFICER 1 2 1, MUMBAI vs LAND ENERGY & RESOURCES LIMITED, MUMBAI
ITA 3714/MUM/2026[2017]Status: Disposed29/9/2026
INCOME TAX OFFICER - 15(2)(1), MUMBAI, MUMBAI vs MARK BANGLES PVT. LTD., MUMBAI
ITA 3162/MUM/2026[2016]Status: Disposed29/9/2026
FARHAT SUHAIL SAYED MANSOORI ,BANDRA (W) vs DCIT-23(1), MUMBAI, LALBAUG, PAREL, MUMBAI
ITA 5766/MUM/2025[2010-11]Status: Disposed29/9/2026AY 2010-11
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5912/MUM/2026[2022-2023]Status: Disposed29/9/2026AY 2022-2023
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5911/MUM/2026[2021-2022]Status: Disposed29/9/2026AY 2021-2022
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5910/MUM/2026[2019-2020]Status: Disposed29/9/2026AY 2019-2020
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5909/MUM/2026[2019-2020]Status: Disposed29/9/2026AY 2019-2020
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 5908/MUM/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4) , MUMBAI
ITA 5907/MUM/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
MOHANKUMAR SHRIRAMSWARUP SAHU,ULHASNAGAR vs THE INCOME TAX OFFICER, WARD-3(2), KALYAN, KALYAN
ITA 3525/MUM/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
