← All Benches
ITAT Mumbai Bench
61,705 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI vs ESSAR POWER GUJRAT LIMITED, MUMBAI
ITA 6997/MUM/2025[2012]Status: Disposed7/10/2026
ZEE MEDIA CORPORATION LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 6871/MUM/2025[2019-20]Status: Heard7/10/2026AY 2019-20
ZEE MEDIA CORPORATION LIMITED ,MUMBAI vs ACIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 6870/MUM/2025[2022-23]Status: Heard7/10/2026AY 2022-23
ZEE AKAASH NEWS PRIVATE LIMITED ,MUMBAI vs DCIT, CIRCLE 2(4), MUMBAI
ITA 6869/MUM/2025[2019-20]Status: Heard7/10/2026AY 2019-20
DY. COMMISSIONER OF INCOME-TAX-1(1)(1), MUMBAI, MUMBAI vs HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI
ITA 5/MUM/2025[2017]Status: Disposed7/10/2026
HINDUSTAN PETROLEUM CORPORATION LIMITED ,MUMBAI vs DCIT, CIRCLE 1(1)(1), MUMBAI
ITA 6759/MUM/2024[2017-18]Status: Disposed7/10/2026AY 2017-18
SHREE NIRMAL GYAN MANDIR VERSOVA JAIN SANGH,ANDHERI WEST vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9043/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
PARISH OF OUR LADY OF THE ROSARY,GOREGAON vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9027/MUM/2026[20026-27]Status: Disposed6/10/2026
DEVI EKVEERA SHIKSHAN MANDAL,TROMBAY vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9011/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
BHIKHA BEHRAM WELL TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 9000/MUM/2026[N.A.]Status: Disposed6/10/2026
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8916/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), , MUMBAI
ITA 8911/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), MUMBAI
ITA 8910/MUM/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
ITIHAS SANKALAN SAMITEE KONKAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8880/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8878/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
BRAHMANAD CHARITABLE TRUST,BORIVALI (W) vs CIT(E), PEDDER ROAD
ITA 8877/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
SUNITI EDUCATION TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 8870/MUM/2026[2026 - 2027 ]Status: Disposed6/10/2026
SHUBHPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 8573/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
SHUBHAPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2 (3), MUMBAI
ITA 8572/MUM/2026[2026-27]Status: Disposed6/10/2026AY 2026-27
RAMESH DHALUMAL ADVANI,MUMBAI vs ITO, WARD 41(4)(3), MUMBAI, MUMBAI
ITA 8305/MUM/2026[2010-11]Status: Disposed6/10/2026AY 2010-11
