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ITAT Mumbai Bench
61,741 judgments
SHRI DASHA SORATHIA VANIK NUTAN YOUVAK MANDAL,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3455/MUM/2026[2026-2027]Status: Disposed11/8/2026AY 2026-2027
INCOME TAX OFFICER WARD 20(1)(1), MUMBAI, MUMBAI vs HEMANT VITHALDAS PAREKH, MUMBAI
ITA 333/MUM/2026[2012-13]Status: Disposed11/8/2026AY 2012-13
KALYANI MUKAND LIMITED,MUMBAI vs ITO WARD 3(2)(3), MUMBAI
ITA 2984/MUM/2026[2012-13]Status: Disposed11/8/2026AY 2012-13
SHAILESH SHIVJI SHAH,MUMBAI vs INCOME TAX OFFICER, WARD 31(2)(1), MUMBAI
ITA 2603/MUM/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
STREE BAL SHAKTI TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 2591/MUM/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
STREE BAL SHAKTI TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI, MUMBAI
ITA 2586/MUM/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
DREAMZ MYNEWCAR INDIA PRIVATE LIMITED,BANGALORE vs DCIT 1(3)(1), MUMBAI
ITA 2367/MUM/2026[2016-2017]Status: Disposed11/8/2026AY 2016-2017
ACIT, CIRCLE-3, THANE, THANE vs PRAKASH JADHAVJI KHAKHAR, THANE
ITA 2297/MUM/2026[2020-21]Status: Disposed11/8/2026AY 2020-21
PAYAL KURZ,MAHARASTRA vs INCOME TAX DEPARTMENT, MAHARSTRA
ITA 2047/MUM/2026[2015-16]Status: Disposed11/8/2026AY 2015-16
ITO-41(1)(2), MUMBAI vs HINA NARAIN NARWANI, MUMBAI
ITA 1954/MUM/2026[2023-24]Status: Disposed11/8/2026AY 2023-24
SEMPLICE CORPORATE SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), MUMBAI
ITA 1729/MUM/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
INCOME TAX OFFICER WARD 2.2 KALYAN, KALYAN vs RAMCHAND HARDASMAL DHANWANI, ULHASNAGAR
ITA 9510/MUM/2025[2023-24]Status: Disposed11/8/2026AY 2023-24
ATOMSTROYEXPORT,RUSSIA vs DCIT INTERNATIONAL TAXATION CIRCLE 1(1)(2), MUMBAI
ITA 831/MUM/2025[2022-23]Status: Disposed11/8/2026AY 2022-23
THE BRITISH INSTITUTE OF ENGINEERING AIND TECHNOLOGY (INDIA) PVT LTD,MUMBAI vs DCIT CIRCLE 2(3)(1), MUMBAI
ITA 7905/MUM/2025[2022-23]Status: Disposed11/8/2026AY 2022-23
ACIT-32(1), MUMBAI, MUMBAI vs SHREYAS KANTILAL PATEL, MUMBAI
ITA 6841/MUM/2025[2018-19]Status: Disposed11/8/2026AY 2018-19
SHRI JAYANT BHOGILAL SHAH,MUMBAI vs THE ACIT CIRCLE 2(1)(1), MUMBAI
ITA 6140/MUM/2025[2012-13]Status: Disposed11/8/2026AY 2012-13
JT. CIT OSD CC 1 2, MUMBAI, MUMBAI vs GOUTHAM KUMAR PUKHRAJ JAIN, KARNATAKA
ITA 5258/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
SUSHILKUMAR JAIN,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-1, KALYAN, MUMBAI
ITA 5086/MUM/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
MUKAND SUMI SPECIAL STEEL LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), MAHARASHTRA
ITA 4876/MUM/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
SANJEEV KUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CC- 1(2), MUMBAI
ITA 4841/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
