← All Benches
ITAT Mumbai Bench
61,741 judgments
MUKESH K. JAIN,MUMBAI vs DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PUNE
ITA 5287/MUM/2024[2018-2019]Status: Disposed12/8/2026AY 2018-2019
PPG ASIAN PAINTS PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3(4), MUMBAI
ITA 4769/MUM/2024[2020-2021]Status: Disposed12/8/2026AY 2020-2021
DHIRAJLAL AND COMPANY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), MUMBAI
ITA 956/MUM/2026[2010-11]Status: Disposed11/8/2026AY 2010-11
DHIRAJLAL AND COMPANY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), MUMBAI
ITA 955/MUM/2026[2010-11]Status: Disposed11/8/2026AY 2010-11
INCOME TAX OFFICER, MUMBAI vs MOHAMMED AFZAL MUCHHADA, MUMBAI
ITA 9/MUM/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
SHRUTI SANDHAAN FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7894/MUM/2026[2027-28]Status: Disposed11/8/2026AY 2027-28
BENZER TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), KAUTILYA BHAVAN, MUMBAI
ITA 5885/MUM/2026[2020-2021]Status: Disposed11/8/2026AY 2020-2021
BENZER TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), KAUTILYA BHAVAN, MUMBAI
ITA 5883/MUM/2026[2021-2022]Status: Disposed11/8/2026AY 2021-2022
ROZINA NEAL SHAH,MUMBAI vs ITO WARD 22(1)(6),MUMBAI, PIRAMAL CHAMBERS LALBAG, MUMBAI
ITA 5811/MUM/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5507/MUM/2026[2027-28]Status: Disposed11/8/2026AY 2027-28
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5500/MUM/2026[2027-28]Status: Disposed11/8/2026AY 2027-28
PRAMOD MUKUND DALVI,THANE vs DCIT-CENTRAL CIRCLE 1, THANE, THANE
ITA 5398/MUM/2026[2015-16]Status: Disposed11/8/2026AY 2015-16
VINAYA BINDUMADHAV CHITGOPKAR,MUMBAI vs WARD 32(2)(1), MUMBAI
ITA 5183/MUM/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
SIDDHI CO-OP HOUSING SOCIETY LIMITED,KHETWADI, MUMBAI vs CIT (APPEAL), MUMBAI
ITA 5179/MUM/2026[2021-22]Status: Disposed11/8/2026AY 2021-22
SHREE SHANI MAHATMA POOJA SAMITI,MUMBAI vs DLC WX 3 103 EXEM.WARD 2(3) MUMBAI, INCOME TAX APPELLATE TRIBUNAL
ITA 5098/MUM/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
ECLINICAL INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1)), MUMBAI
ITA 4904/MUM/2026[2022-23]Status: Disposed11/8/2026AY 2022-23
MSP FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 4894/MUM/2026[2026-2027]Status: Disposed11/8/2026AY 2026-2027
MSP FOUNDATION,MUMBAI vs CIT(EXEMPTIONS, MUMBAI
ITA 4893/MUM/2026[2026-2027]Status: Disposed11/8/2026AY 2026-2027
MOHAMMED JAVID HIRAJI RAJ SHAIKH,KALYAN vs ITO, KALYAN
ITA 4880/MUM/2026[2019-20]Status: Disposed11/8/2026AY 2019-20
PRADEEP KUMAR JOSHI,THANE vs INCOME TAX OFFICER, WARD 2(1), THANE
ITA 3501/MUM/2026[2019-2020]Status: Disposed11/8/2026AY 2019-2020