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ITAT Mumbai Bench
61,741 judgments
THE SISTERS OF CHARITY EDUCATIONAL (BOMBAY) SOCIETY,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4296/MUM/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
TARUN BALI,MUMBAI vs INCOME TAX OFFICER WARD 42(3)(4), MUMBAI, MUMBAI
ITA 3767/MUM/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
SHRADDHA UNIVERSE LLP,MULUND WEST, MUMBAI vs INCOME TAX OFFICER, VASHI
ITA 3754/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
MEERA SANJAY PATIL,NERUL(EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATANAM
ITA 3692/MUM/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
RANGANATHAN VENKATA MURALIKRISHNA,MUMBAI vs ITO WARD 42(3)(2), MUMBAI
ITA 3691/MUM/2026[2021-2022]Status: Disposed12/8/2026AY 2021-2022
RANGANATHAN VENKATA MURALIKRISHNA,MUMBAI vs ITO WARD 42(3)(2), MUMBAI
ITA 3690/MUM/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
MANSI MOHAN SARTANDEL,MUMBAI vs INCOME TAX OFFICER, WARD 42(2)(4), MUMBAI
ITA 3642/MUM/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
SAMATA SACHIN GAWAS,MUMBAI vs ITO WARD 42(1)(5), MUMBAI
ITA 363/MUM/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
NIJAMUDDIN MOHOMEDRAISH KHAN,MUMBAI vs WARD 24(3)(1), MUMBAI, MUMBAI
ITA 331/MUM/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
MEGA FREIGHT MOVERS LIMITED,MUMBAI vs ADDL/JCIT (A), FARIDABAD
ITA 3260/MUM/2026[2015-16]Status: Disposed12/8/2026AY 2015-16
SESHADRI VISHWANATH,NAVI MUMBAI vs ACIT CIRCLE 34(3), MUMBAI
ITA 3238/MUM/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX-7.1.1, MUMBAI vs NSE CLEARING LIMITED, MUMBAI
ITA 3165/MUM/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
SUNDEEP FOUNDATION,MUMBAI vs EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 3107/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
NARAYAN ANAND SHELAR,BORIVALI vs ASSISTANT COMMUMBAIMISSIONER OF INCOME TAX CC 2(4), PRATISHTHA BHAVAN,MUMBAI
ITA 3015/MUM/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
RAMESH CHANDRA SETHI,MUMBAI vs INCOME TAX OFFICER 34(3)(2), MUMBAI
ITA 2144/MUM/2026[2011-12]Status: Disposed12/8/2026AY 2011-12
NAVDRUSHTI,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 2134/MUM/2026[N. A]Status: Disposed12/8/2026
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI vs NOVASYNTHETIC PRIVATE LIMITED, MUMBAI
ITA 2123/MUM/2026[2012-13]Status: Disposed12/8/2026AY 2012-13
NAINA DESAI - LEGAL HEIR OF LATE NITIN CHANDRAKANT DESAI,MUMBAI vs DCIT, CIRCLE 16(1), MUMBAI
ITA 1663/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
MANISH PUSHKAR DAYAL SINGHAL,MUMBAI vs INCOME TAX OFFICER WARD 24(2)(1), MUMBAI
ITA 1466/MUM/2026[2022-23]Status: Disposed12/8/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5 3 1 MUMBAI, MUMBAI vs VARUN GLOBAL LIMITED, MUMBAI
ITA 1001/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19