← All Benches
ITAT Mumbai Bench
61,741 judgments
INCOME TAX OFFICER, WARD-20(3)(1), MUMBAI vs RAJENDRA DHANJI DEDHIA, MUMBAI
ITA 7213/MUM/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
INCOME TAX OFFICER, WARD-20(3)(1), MUMBAI vs RAJENDRA DHANJI DEDHIA, MUMBAI
ITA 7212/MUM/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
DCIT, CENTRAL CIRCLE-2, THANE vs NISHIT BECHAR PATEL, MUMBAI
ITA 4061/MUM/2025[2019-20]Status: Disposed13/8/2026AY 2019-20
DCIT CENTRAL CIRCLE 2, THANE, THANE vs PANKAJ RAGHU PATEL, MUMBAI
ITA 4060/MUM/2025[2019-20]Status: Disposed13/8/2026AY 2019-20
RAJ SHARADKUMAR AGARWAL,MUMBAI vs VINAY SINHA, COMMISSIONER OF INCOME TAX (APPEALS), MUMBAI
ITA 1583/MUM/2025[2011-2012]Status: Disposed13/8/2026AY 2011-2012
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5633/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5632/MUM/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5629/MUM/2026[2007-08]Status: Disposed12/8/2026AY 2007-08
PRABHADEVI SHIVALIK CHS LIMITED,MUMBAI vs THE INCOME TAX OFFICER, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 5625/MUM/2026[2008-09]Status: Disposed12/8/2026AY 2008-09
SHREE SHYAM SATSANG SAMITI,GOREGAON vs CIT (EXEMPTIONS), MUMBAI
ITA 5137/MUM/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
DEEPAK BHUPATLAL PAREKH,MUMBAI vs INT TAX WARD 3(3)(1), MUMBAI
ITA 5019/MUM/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
SETTNA MEMORIAL FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 4949/MUM/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
BOMBAY UTKAL SAMITI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4872/MUM/2026[2026-2027]Status: Disposed12/8/2026AY 2026-2027
BOMBAY UTKAL SAMITI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4871/MUM/2026[2026-2027]Status: Disposed12/8/2026AY 2026-2027
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA EX DIRECTOR OF THE COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4852/MUM/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4851/MUM/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4850/MUM/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
MRIDULA (RINKU) ROY MEMORIAL TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4609/MUM/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
SHREE MEGHJI SOJPAL JAIN ASHRAM KUTCHMANDVI,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 4608/MUM/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
AMARINDER SINGH MATHARU,MUMBAI vs ITO,WARD 3(1), KALYAN, RANI MANSION
ITA 4536/MUM/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
