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ITAT Mumbai Bench

61,741 judgments

BLOSSOM NANDI (LEGAL REPRESENTATIVE OF THE DECEASED MR. SANTANU NUNDY),MUMBAI vs INCOME TAX OFFICER WARD 31(1)(1), MUMBAI

ITA 2552/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21

ACIT CIRCLE 20 1 MUMBAI, MUMBAI vs DIAMOND DEVELOPERS, MUMBAI

ITA 2105/MUM/2026[2016-17]Status: Disposed13/8/2026AY 2016-17

MAHALAXMI AUTOMOBILES,THANE vs INCOME TAX OFFICER WARD 4(1), THANE, THANE

ITA 2083/MUM/2026[2019-20]Status: Disposed13/8/2026AY 2019-20

RAJESH VEDVYAS MISHRA,MUMBAI vs DCIT CIRCLE 24(1), MUMBAI, MUMBAI

ITA 2049/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21

KISHOR NANJI DUBRIYA,MUMBAI vs INCOME TAX OFFICER, WD-17(2)(2), MUMBAI

ITA 1991/MUM/2026[2011-12]Status: Disposed13/8/2026AY 2011-12

DEEPA BRIJESH SINGH,MALAD WEST, MUMBAI vs INCOME TAX DEPARTMENT, MUMBAI

ITA 1982/MUM/2026[2015-16]Status: Disposed13/8/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, 14(1)(2) MUMBAI, MUMBAI vs DEUGRO PROJECTS (INDIA) PRIVATE LIMITED, MUMBAI

ITA 1705/MUM/2026[2022-23]Status: Disposed13/8/2026AY 2022-23

DINESH KANHIALAL JAIN,MUMBAI vs DCIT CIRCLE - 41(2)(1), MUMBAI

ITA 139/MUM/2026[2021-22]Status: Disposed13/8/2026AY 2021-22

DEEPON PATEL,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 16(2), MUMBAI, MUMBAI

ITA 9454/MUM/2025[2018-19]Status: Disposed13/8/2026AY 2018-19

DEEPON PATEL,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX - CIRCLE 16(2), MUMBAI

ITA 9453/MUM/2025[2018-19]Status: Disposed13/8/2026AY 2018-19

POSHS METAL INDUSTRIES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(1), MUMBAI

ITA 9000/MUM/2025[2014-15]Status: Disposed13/8/2026AY 2014-15

MARK STEPHEN LEWIS,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE-NFAC

ITA 8892/MUM/2025[2018-19]Status: Disposed13/8/2026AY 2018-19

DCIT(EXEMPTIONS)-1(1), MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 8890/MUM/2025[2023-24]Status: Disposed13/8/2026AY 2023-24

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 8889/MUM/2025[2017-18]Status: Disposed13/8/2026AY 2017-18

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 8888/MUM/2025[2016-17]Status: Disposed13/8/2026AY 2016-17

RANJEET BALESHWAR SINGH,MUMBAI vs DCIT CIRCLE 27(3), MUMBAI

ITA 7821/MUM/2025[2022-23]Status: Disposed13/8/2026AY 2022-23

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 7630/MUM/2025[2014-15]Status: Disposed13/8/2026AY 2014-15

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 7629/MUM/2025[2012-13]Status: Disposed13/8/2026AY 2012-13

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BSE INVESTORS PROTECTION FUND, MUMBAI

ITA 7628/MUM/2025[2009-10]Status: Disposed13/8/2026AY 2009-10

NILESH JASVANTLAL PAREKH,MUMBAI vs ASST COMM OF INCOME TAX, 27(2), MUMBAI

ITA 7526/MUM/2025[2011-12]Status: Disposed13/8/2026AY 2011-12