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ITAT Mumbai Bench
61,741 judgments
ATMASHREYA CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5360/MUM/2026[2026-27]Status: Disposed13/8/2026AY 2026-27
SHREE SHYAM SATSANG SAMITI,GOREGAON vs CIT (EXEMPTIONS), MUMBAI
ITA 5160/MUM/2026[2025-26]Status: Disposed13/8/2026AY 2025-26
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER -WARD-42(1)(3), MUMBAI, MUMBAI
ITA 4964/MUM/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER-WARD-42(1)(3), MUMBAI, MUMBAI
ITA 4963/MUM/2026[2014-15]Status: Disposed13/8/2026AY 2014-15
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER-WD-42(1)(3),MUMBAI., MUMBAI
ITA 4962/MUM/2026[2013-14]Status: Disposed13/8/2026AY 2013-14
MANAV DEVELOPERS,MUMBAI vs INCOME TAX OFFICER -WARD -42(1)(3), MUMBAI, MUMBAI
ITA 4961/MUM/2026[2012-13]Status: Disposed13/8/2026AY 2012-13
MONEY MAGNUM NEST PRIVATE LIMITED,MAHARASHTRA vs CIRCLE 14(1)(1), MUMBAI, MAHARASHTRA
ITA 4898/MUM/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
INTERACTIVE TELEVISION PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 16(1), MUMBAI
ITA 4862/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
SHREE SAI KRUPA SAHKARI PATSANSTHA MARYADIT,MUMBAI vs INCOME TAX OFFICER - 27(3)(1), MUMBAI, MUMBAI
ITA 4844/MUM/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
OWENS CORNING INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, MUMBAI
ITA 4425/MUM/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
OWENS-CORNING (INDIA) PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, AAYAKAR BHAVAN, MUMBAI
ITA 4424/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
SUBRAMANIAN RAMASWAMY IYER,MUMBAI vs I.T.O WARD (3)(4), THANE, THANE, MUMBAI
ITA 4247/MUM/2026[2016-2017]Status: Disposed13/8/2026AY 2016-2017
REKHA LALIT JAIN,SANTACRUZ vs ASSISTENT COMMISSIONER, MUMBAI
ITA 3962/MUM/2026[2010-11]Status: Disposed13/8/2026AY 2010-11
BEETLE VENTURES PRIVATE LIMITED,MUMBAI vs DCIT 16 (2), MUMBAI
ITA 3905/MUM/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
M.U. ENTERTAINMENT,MUMBAI vs INCOME TAX OFFICER, WARD -24(2)(1), MUMBAI, MUMBAI
ITA 3833/MUM/2026[2019-2020]Status: Disposed13/8/2026AY 2019-2020
OMNICOM MEDIA GROUP INDIA PRIVATE LIMITED,MUMBAI vs DCIT 8(2)(1), MUMBAI
ITA 3132/MUM/2026[2020-2021]Status: Disposed13/8/2026AY 2020-2021
INTELLIQUITY CONSULTING SERVICES PRIVATE LIMITED,MUMBAI vs CIRCLE 4(2)(1), MUMBAI
ITA 2992/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
RAJESH HARIBHAI SHAH,MUMBAI vs ITO-WARD-24(3)(1), MUMBAI, MUMBAI
ITA 2776/MUM/2026[2010-11]Status: Disposed13/8/2026AY 2010-11
RAJESH HARIBHAI SHAH,MUMBAI vs ITO-WARD-24(3) (1), MUMBAI, MUMBAI
ITA 2755/MUM/2026[2011-12]Status: Disposed13/8/2026AY 2011-12
BHOOMI PROPERTIES,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 2732/MUM/2026[2021-22]Status: Disposed13/8/2026AY 2021-22