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ITAT Mumbai Bench
61,741 judgments
VICTORY SALES PRIVATE LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1706/MUM/2025[2012-13]Status: Disposed14/8/2026AY 2012-13
VICTORY SALES PRIVATE LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1705/MUM/2025[2011-12]Status: Disposed14/8/2026AY 2011-12
VICTORY SALES PRIVATE LIMITED,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 1704/MUM/2025[2010-11]Status: Disposed14/8/2026AY 2010-11
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5171/MUM/2024[A.Y 2010-11]Status: Disposed14/8/2026
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5168/MUM/2024[A.Y 2011-12]Status: Disposed14/8/2026
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5167/MUM/2024[A.Y 2012-13]Status: Disposed14/8/2026
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5163/MUM/2024[A.Y 2013-14]Status: Disposed14/8/2026
VIKRANT MARKETING,MUMBAI vs DCIT-CENT-CIR 8(3), MUMBAI
ITA 5162/MUM/2024[A.Y 2014-15]Status: Disposed14/8/2026
BLOOMBERG LP,MUMBAI vs ADDL DIT IT (IT) RG 3, MUMBAI
ITA 5530/MUM/2014[2009-10]Status: Disposed14/8/2026AY 2009-10
BLOOMBERG LP,MUMBAI vs ADDL DIT IT (IT) RG 3, MUMBAI
ITA 5529/MUM/2014[2008-09]Status: Disposed14/8/2026AY 2008-09
D.C.I.T. CIRCLE 3(3), MUMBAI vs RBS BUSINESS SERVICES P. LTD., MUMBAI
ITA 4467/MUM/2012[2007-08]Status: Disposed14/8/2026AY 2007-08
RBS BUSINESS SERVICES P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 4306/MUM/2012[2007-08]Status: Disposed14/8/2026AY 2007-08
RAGHU MADEVA PATEL,NAVI MUMBAI vs ACIT, CENTRAL CIRCLE-2, THANE, THANE
ITSSA 3251/MUM/2025[2018-19]Status: Disposed13/8/2026AY 2018-19
RAGHU MADEVA PATEL,NAVI MUMBAI vs ACIT, CENTRAL CIRCLE-2, THANE, THANE
ITSSA 3250/MUM/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
M/S. SOHAM ESTATES,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, THANE
ITA 818/MUM/2026[2019-20]Status: Disposed13/8/2026AY 2019-20
RALLIS INDIA LIMITED,MUMBAI vs ASST. COMMISSIONER OF INCOME-TAX 8(1)(1), MUMBAI
ITA 8035/MUM/2026[2023-2024]Status: Disposed13/8/2026AY 2023-2024
SYMPHONY CHS LTD,MUMBAI vs ADDL/JCIT (A)-3, BENGALURU
ITA 7102/MUM/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
SYMPHONY CHS LTD,MUMBAI vs ADDL/JCIT (A)-3, BENGALURU
ITA 6781/MUM/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
THE ENTERPRISES CO-OP PREMISES SOCITEY LTD,MUMBAI vs WARD 22(3)(6), MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 6059/MUM/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
SAFAHAD YAR MOHAMMED SHAIKH,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 5999/MUM/2026[2017-18]Status: Disposed13/8/2026AY 2017-18