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ITAT Mumbai Bench
61,741 judgments
GOUTHAM KUMAR PUKHRAJ JAIN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CC- 1(2), MUMBAI
ITA 4716/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
RAVINDRA TUKARAM PAWAR,MUMBAI vs ITO,42(1)(4), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 4715/MUM/2026[2016-17]Status: Disposed10/8/2026AY 2016-17
WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI
ITA 4018/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI
ITA 4017/MUM/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI
ITA 4016/MUM/2026[2021-22]Status: Disposed10/8/2026AY 2021-22
RAVINDER KUMAR JAIN,MUMBAI vs AC, CIRCLE 2(2)(1),MUMBAI, AAYKAR BHAVAN
ITA 3889/MUM/2026[2021-22]Status: Disposed10/8/2026AY 2021-22
SHRI RAMAN SUJATI SEWA TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 3466/MUM/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
RONIE PARAS PORWAL ADMINISTRATOR OF ESTATE OF LATE PARAS PORWAL,MUMBAI vs DCIT CENTRAL 8(4), MUMBAI
ITA 3179/MUM/2026[2012-13]Status: Disposed10/8/2026AY 2012-13
AKSHAY RAMPRASAD AGARWAL,MUMBAI vs INCOME TAX OFFICER, WARD 17(1)(1), MUMBAI, MUMBAI
ITA 2875/MUM/2026[2014-15]Status: Disposed10/8/2026AY 2014-15
A-1 CONSTRUCTION NX,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2867/MUM/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
ARUN MOHANLAL PATEL,GHATKOPAR EAST vs INCOME TAX OFFICER - 27(1)(1), MUMBAI, MUMBAI
ITA 2863/MUM/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
ACIT, MUMBAI vs AUTOPLANT SYSTEM INDIA PRIVATE LIMITED, NAVI MUMBAI
ITA 2840/MUM/2026[2020-21]Status: Disposed10/8/2026AY 2020-21
AAKAR INVESTMENT PRIVATE LIMITED,DADAR WEST MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, DCIT MUMBAI
ITA 2819/MUM/2026[2016-17]Status: Disposed10/8/2026AY 2016-17
AAKAR INVESTMENT PRIVATE LIMITED,DADAR WEST MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, MUMBAI
ITA 2818/MUM/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
SURBHI INVESTMENTS AND TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ASSISTANT / DEPUTY COMMISSIONER OF INCOME TAX - 2(3)(1), MUMBAI, MUMBAI
ITA 2699/MUM/2026[2012-13]Status: Disposed10/8/2026AY 2012-13
ACIT CENTRAL CIRCLE 1(3), MUMBAI vs DBL TIKAMGARH NOWGAON TOOLWAYS PRIVATE LIMITED, MADHYA PRADESH
ITA 2301/MUM/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
SHRI BHAVODADHI-TARAK SHWETAMBER MURTIPUJAK TAPAGACHH JAIN RELIGIOUS TRUST,BYCULLA, MAZGAON vs CIT EXEMPTION, CUMBALLA HILL PEDDER ROAD
ITA 2177/MUM/2026[2025-26 TO 2029-30]Status: Disposed10/8/2026
ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI, MUMBAI vs WEXFORD SPECTRUM INVESTORS MAURITIUS LIMITED, MAURITIUS
ITA 1914/MUM/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
AMEETA JAGDISH THACKERSEY,MUMBAI vs INCOME TAX OFFICER, WARD 17(1)(1), MUMBAI
ITA 1685/MUM/2026[2011-12]Status: Disposed10/8/2026AY 2011-12
MARIA GORETTY BELLA DIAS,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), MUMBAI
ITA 1544/MUM/2026[2018-19]Status: Disposed10/8/2026AY 2018-19
