← All Benches
ITAT Mumbai Bench
61,741 judgments
AMERICAN CHEMICAL SOCIETY,HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION) CIRCLE - 1(1)(1), MUMBAI, MUMBAI
ITA 1167/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
DEV MARKETING,ANDHERI WEST vs DY COMMISSIONER OF INCOME TAX CIRCLE 24 1 MUMBAI, LALBAUG PAREL
ITA 1048/MUM/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
INCOME TAX OFFICER-12(3)(1), MUMBAI, MUMBAI vs SAHIL RAJENDRA LODHA, MUMBAI
ITA 7977/MUM/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
UNITYUPLIFT HOMES LLP,MUMBAI vs ITO WARD 29(3)(4), MUMBAI
ITA 7921/MUM/2025[2013-14]Status: Disposed10/8/2026AY 2013-14
VIJAY BIHARI KANDHARI,MUMBAI vs ACIT, 23(3), MUMBAI
ITA 6941/MUM/2025[2011-12]Status: Disposed10/8/2026AY 2011-12
SACHIN DINESH MEHTA,MUMBAI vs DY COMMISIONER OF INCOME TAX, MUMBAI
ITA 6542/MUM/2025[2014-15]Status: Disposed10/8/2026AY 2014-15
DCIT CENTRAL 7(2), MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5335/MUM/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
DCIT CENTRAL 7(2), MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5334/MUM/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
RUNGTA RAYON TEX PRIVATE LIMTED,MUMBAI vs ASST. COM. OF INCOME TAX OFFICER CENTRAL CIRCLE 7(2), MUMBAI
ITA 5326/MUM/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
RUNGTA RAYON TEX PRIVATE LIMITED,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 7(2), MUMBAI
ITA 5325/MUM/2025[2016-17]Status: Disposed10/8/2026AY 2016-17
DCIT, MUMBAI vs RUNGTA RAYON TEX PRIVAGTE LIMITED, MUMBAI
ITA 5270/MUM/2025[2015-16]Status: Disposed10/8/2026AY 2015-16
DCIT CENTRAL 7(2), MUMBAI, MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5261/MUM/2025[2016-17]Status: Disposed10/8/2026AY 2016-17
SOLVAY SPECIALITIES INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPLE COMMISSIONER OF INCOME TAX, -8, MUMBAI
ITA 3550/MUM/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
SUBHKAM VENTURES(I) PVT LTD( IN WHICH FLOWERS VALLEY PRIVATE LIMITED), MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(2), MUMBAI
ITA 3449/MUM/2025[2016-17]Status: Disposed10/8/2026AY 2016-17
NIVEA INDIA PRIVATE LIMTED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4296/MUM/2024[AY 2020-21]Status: Disposed10/8/2026
DCIT-12(2)(2), MUMBAI vs M/S.GURUASHISH CONSTRUCTION PRIVATE LIMITED, MUMBAI
ITA 2512/MUM/2018[2012-13]Status: Disposed10/8/2026AY 2012-13
WNS GLOBAL SERVICES PRIVATE LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14(1)(2), MUMBAI
ITTPA 2797/MUM/2026[2022-23]Status: Disposed7/8/2026AY 2022-23
HACKFORTH HOLDING GMBH AND CO. KG,GERMANY vs DCIT, INT TAX CIRCLE 2(2)(2), MUMBAI, MUMBAI
ITITA 831/MUM/2026[2015-16]Status: Disposed7/8/2026AY 2015-16
PRIME DISTRIBUTORS,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 760/MUM/2026[2020-21]Status: Disposed7/8/2026AY 2020-21
YASHPAL CHARAN ACIT, PAREL vs MUKESH JAVERCHAND MEHTA, ZAVERI BAZAR
ITA 6972/MUM/2026[2011]Status: Disposed7/8/2026
