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ITAT Mumbai Bench

61,741 judgments

JASH ARORA,MUMBAI vs DCIT - 27(1), VASHI, NAVI MUMBAI

ITA 697/MUM/2026[2015 - 16]Status: Disposed7/8/2026

DIMSOLN TECHNOLOGY LLP,GHATKOPAR EAST, MUMBAI. vs ITO, WARD 4(2)(1), MUMBAI, AAYAKAR BHAVAN, MUMBAI

ITA 5680/MUM/2026[2024-25]Status: Disposed7/8/2026AY 2024-25

ANAS MOHAMMED ASIF TELI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 5673/MUM/2026[2019-20]Status: Disposed7/8/2026AY 2019-20

SHIV TRADING CO,MUMBAI vs INCOME-TAX OFFICER - 25(1)(2)/ CURRENT JURISDICTION - INCOME-TAX OFFICER - 31(2)(1), MUMBAI, MUMBAI

ITA 5156/MUM/2026[2009-10]Status: Disposed7/8/2026AY 2009-10

WIND WORLD WIND FARMS (HINDUSTAN) PRIVATE LIMITED,MUMBAI vs CIRCLE 3(3)(1), MUMBAI, MUMBAI

ITA 5069/MUM/2026[2018-19]Status: Disposed7/8/2026AY 2018-19

STATURE LIFESTYLE HOMES PRIVATE LIMITED,MUMBAI vs ITO WARD 13(2)(1), MUMBAI

ITA 5005/MUM/2026[2018-19]Status: Disposed7/8/2026AY 2018-19

SANJANA CRYOGENIC STORAGES LTD,MUMBAI vs DCIT (CENTRAL) - 8(3), MUMBAI, MUMBAI

ITA 4999/MUM/2026[2018-19]Status: Disposed7/8/2026AY 2018-19

SANDHYA SUBHASH BAFNA,MUMBAI vs INCOME TAX OFFICER, WARD 41 (3)(4), MUMBAI

ITA 4981/MUM/2026[2016-17]Status: Disposed7/8/2026AY 2016-17

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3392/MUM/2026[2016-17]Status: Disposed7/8/2026AY 2016-17

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3391/MUM/2026[2015-16]Status: Disposed7/8/2026AY 2015-16

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3390/MUM/2026[2014-15]Status: Disposed7/8/2026AY 2014-15

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3389/MUM/2026[2013-14]Status: Disposed7/8/2026AY 2013-14

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3388/MUM/2026[2012-13]Status: Disposed7/8/2026AY 2012-13

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3387/MUM/2026[2011-12]Status: Disposed7/8/2026AY 2011-12

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI

ITA 3386/MUM/2026[2010-11]Status: Disposed7/8/2026AY 2010-11

MUKESH JAVERCHAND MEHTA,MUMBAI vs DCIT-CC-23(1), MUMBAI, MUMBAI

ITA 3294/MUM/2026[2012-13]Status: Disposed7/8/2026AY 2012-13

APOLETTO ASIA LTD.,MUMBAI vs DCIT (INTERNATIONAL TAX) 1(1)(1), MUMBAI

ITA 3088/MUM/2026[2023-24]Status: Disposed7/8/2026AY 2023-24

NAYON EXPORTS,MUMBAI vs ITO WARD 19(2)(4), MUMBAI, PIRAMAL CHAMBER,MUMBAI

ITA 2573/MUM/2026[2016-17]Status: Disposed7/8/2026AY 2016-17

MATUSHRI SANGHVI KAILASHBEN KANTILAL SHAH TRUST,MUMBAI vs ITO (EXEMPTION)2(1), MUMBAI

ITA 2315/MUM/2026[NA. ]Status: Disposed7/8/2026

OVERSEAS EXPORTS,MUMBAI vs THE DCIT, CIRCLE 19(1), MUMBAI., MUMBAI

ITA 2196/MUM/2026[2007-08]Status: Disposed7/8/2026AY 2007-08