← All Benches
ITAT Madras Bench
2,440 judgments
STATE INDUSTRIES PROMOTION vs THE DEPUTY COMMISSIONER OF I
TCA/823/201831/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M/S.TALENT ALLOYS PRIVATE
TCA/626/201824/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M//S.BHIMA JEWELLERY,
TCA/409/201823/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs SREE GOPALAKRISHNA FABRICS
TCA/443/201922/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M/S. THUDIYALUR CO.OPERATIVE
TCA/665/201921/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M/S.SHRIRAM CITY UNION FINAN
TCA/428/201820/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
SUNEEL HIRACHAND SHAH vs THE INCOME TAX OFFICER
TCA/11/202020/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINICIPAL COMMISSIONER OF I vs M/S YES AND YES HITECH PREMI
TCA/20/202013/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S.L.S.MILLS LTD.,
TCA/699/201810/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
THE COMMISSIONER OF vs BHARAT SCANS PVT LTD
TCA/271/20188/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
S.ARPUTHARAJ vs THE DEPUTY COMMISSIONER OF I
TCA/1061/20196/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S.SRI AMBIKA SAW MILL
TCA/1045/201920/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONET OF IN vs I.P. RINGS LTD,
TCA/1021/201920/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs AMBIKA WOODS PVT LTD
TCA/1038/201919/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs M/S.TAG CORPORATION
TCA/543/201818/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S. AMBIKA WOOD INDUSTRIES,
TCA/1035/201918/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs UMIYA TIMBER PVT LTD,
TCA/1033/201918/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S.UMIYA TIMBER DEPOT
TCA/1041/201917/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
COMMISSIONER OF INCOME TAX vs M/S.NEW AMBIKA SAW MILL
TCA/1036/201917/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs SHRI A.RAMALINGAM
TCA/746/201816/12/2019
Hon`ble Mr Justice N. KIRUBAKARAN