← All Benches
ITAT Madras Bench
2,440 judgments
N. TAMILSELVI vs THE DEPUTY COMMISSIONER
TCA/68/20183/3/2020
Hon`ble Mr Justice M. SATHYANARAYANAN
M/S SUMERU SOFT P.LTD vs THE INCOME TAX OFFICER
TCA/42/20193/3/2020
Hon`ble Mr Justice M. SATHYANARAYANAN
THE COMMISSIONER OF INCOME vs VA.V.GOPALAKRISHNAN
TCA/782/20182/3/2020
Hon`ble Mr Justice M. SATHYANARAYANAN
HARITA SEATING SYSTEMS LTD vs DEPUTY COMMISSIONER OF INCOME
TCA/470/20182/3/2020
Hon`ble Mr Justice M. SATHYANARAYANAN
THE COMMISSIONER OF INCOME vs SMT.A.JAGADEESWARI
TCA/377/20182/3/2020
Hon`ble Mr Justice M. SATHYANARAYANAN
THE COMMISSIONER OF INCOME vs N. RAGHUNATH
TCA/862/201728/2/2020
HONOURABLE DR.JUSTICE VINEET KOTHARI
SMT.KRISHNAMURTHY BOYAPATTI vs THE ASSISTANT COMMISSIONER O
TCA/958/201927/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF IN vs M/S.SIVAGAMI HOLDINGS PVT LTD
TCA/94/202027/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
UMA MAHESWARI vs THE ASSISTANT COMMISSIONER
TCA/366/201527/2/2020
Hon`ble Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME T vs R.R.DONNELLEY INDIA OUTSOURC
TCA/252/201827/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
M/S RAYALA CORPORATION P LTD vs THE ASSISTANT COMMISSIONER O
TCA/813/201926/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
RAYALA CORPORATION P LTD vs THE DEPUTY COMMISSIONER OF I
TCA/67/202026/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
THE COMMISSIONER OF INCOME T vs M/S RANE HOLDINGS LTD
TCA/635/201826/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
THE COMMISSIONER OF INCOME T vs M/S.A.R.BUILDERS AND DEVELOP
TCA/7/202025/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
M/S.TAMILNADU TOURISM DEVELO vs THE ASSISTANT COMMISSIONER
TCA/118/202021/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
THE INCOME TAX OFFICER( EXEM vs M/S.ARULMIGU DEVI KARUMARIAM
TCA/81/202018/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
G.HEMALATHA vs THE ASSISTANT COMMISSIONER O
TCA/64/20205/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
INTIMATE FASHIONS (INDIA) PV vs THE JOINT COMMISSIONER OF IN
TCA/17/20205/2/2020
Hon`ble Mr Justice N. KIRUBAKARAN
PRINCIPAL COMMISSIONER OF vs RMG Benefit Fund Ltd
TCA/57/20184/2/2020
Hon`ble Mr Justice N.KIRUBAKARAN
STATE INDUSTRIES PROMOTION vs THE DEPUTY COMMISSIONER OF I
TCA/826/201831/1/2020
Hon`ble Mr Justice N. KIRUBAKARAN
