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ITAT Madras Bench

2,440 judgments

SHRI RAMU SUBBIAH vs THE ASSISTANT COMMISSIONER

TCA/620/201730/4/2021

Hon`ble Mr Justice M.DURAISWAMY

SHRI S.ELANGO vs THE DEPUTY COMMISSIONER OF

TCA/463/201730/4/2021

Hon`ble Mr Justice M.DURAISWAMY

MYSORE FERTILZERS CO.P.LTD vs THE INCOME TAX OFFICER

TCA/297/202130/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PROF.K.RADHA SHANMUGASUNDARAM vs THE INCOME TAX OFFICER

TCA/164/201530/4/2021

Hon`ble Mr Justice M.DURAISWAMY

R.LAKSHMINARAYANAMOORTHY vs THE COMMISSIONER OF INCOME T

TCA/628/201929/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF vs ARUN TEXTILES PVT. LTD

TCA/607/201629/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF IN vs LISTER TECHNOLOGIES PVT. LTD

TCA/290/202129/4/2021

Hon`ble Mr Justice M.DURAISWAMY

A. SUNDARAM, vs COMMISSIONER OF INCOME TAX

TCA/284/201629/4/2021

Hon`ble Mr Justice M.DURAISWAMY

COMMISSIONER OF INCOME TAX vs M/S.VMD MILLS PVT LTD

TCA/151/201629/4/2021

Hon`ble Mr Justice M.DURAISWAMY

COMMISSIONER OF INCOME TAX vs VEDHA SPINNING MILLS PRIVATE

TCA/10/201529/4/2021

Hon`ble Mr Justice M.DURAISWAMY

The Principal Commissioner o vs M/s.Island Hotels Maharaj Lt

TCA/288/202128/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF IN vs INTIMATE FASHIONS INDIA PVT.

TCA/278/202128/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF IN vs M/S.FL SMIDTH PRIVATE LIMITED

TCA/277/202128/4/2021

Hon`ble Mr Justice M.DURAISWAMY

THE INDIA CEMENTS EDUCATIONAL vs THE DY. DIRECTOR OF

TCA/826/201627/4/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.SUNDARAVEL MATCH INDUSTR vs THE DEPUTY COMMISSIONER OF I

TCA/52/202027/4/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF IN vs M/S.INDIAN ADDITIVES LTD

TCA/270/202127/4/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S. VISHNU LAKSHMI MILLS PVT vs THE DEPUTY COMMISSIONER

TCA/984/201526/4/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S. VISHNU LAKSHMI MILLS PVT vs THE DEPUTY COMMISSIONER

TCA/983/201526/4/2021

Hon`ble Mr Justice M.DURAISWAMY

THE ANJUMAN-E-HIMAYAT-E-ISLAM vs THE ASSISTANT DIRECTOR OF IN

TCA/46/202126/4/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S I.P.RINGS LTD vs THE DEPUTY COMMISSIONER OF

TCA/317/201526/4/2021

Hon`ble Mr Justice M.DURAISWAMY