← All Benches
ITAT Madras Bench
2,440 judgments
THE COMMSSIONOR OF INCOME TAX vs G.GITA
TCA/182/201525/6/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs M/S TNQ BOOKS&JOURNALS PVT L
TCA/146/201525/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S.VISWAMS vs THE DEPUTY COMMISSIONER OF I
TCA/904/201924/6/2021
Hon`ble Mr Justice M.DURAISWAMY
LIFECELL INTERNATIONAL PVT L vs ASST COMMISSIONER OF INCOME
TCA/643/201924/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. TTK HEALTHCARE LTD vs THE DEPUTY COMMISSIONER OF
TCA/587/201723/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. TTK HEALTHCARE LTD vs THE DEPUTY COMMISSIONER OF
TCA/586/201723/6/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMMISSIONER OF IN vs M/S.NORTHERN ARC CAPTIAL LTD
TCA/328/202123/6/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMMISSIONER OF IN vs M/S. INFAC INDIA PRIVATE LTD
TCA/325/202123/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. TTK HEALTHCARE LTD vs THE DEPUTY COMMISSIONER OF
TCA/585/201722/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. TTK HEALTHCARE LTD., vs THE DEPUTY COMMISSIONER OF
TCA/557/201622/6/2021
Hon`ble Mr Justice M.DURAISWAMY
THE PRINCIPAL COMMISSIONER O vs M/S. M.R.NARAYANAN
TCA/321/202122/6/2021
Hon`ble Mr Justice M.DURAISWAMY
THE COMMISSIONER OF INCOME T vs SMT. SAROJA NAIDU
TCA/300/202122/6/2021
Hon`ble Mr Justice M.DURAISWAMY
THE COMMISSIONER OF INCOME T vs M/S. REDINGTON INDIA LTD.,
TCA/323/202121/6/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMMISSIONER vs SHRI T.T.SIDDARTH
TCA/289/201717/6/2021
Hon`ble Mr Justice M.DURAISWAMY
S.KALYANKUMAR vs ASST COMMISSIONER OF INCOME
TCA/711/201515/6/2021
Hon`ble Mr Justice M.DURAISWAMY
SMT.S.GOWRI vs ASST COMMISSIONER OF INCOME
TCA/708/201515/6/2021
Hon`ble Mr Justice M.DURAISWAMY
SMT.S.GOWRI vs ASST COMMISSIONER OF INCOME
TCA/707/201515/6/2021
Hon`ble Mr Justice M.DURAISWAMY
SMT.K.PADMA vs ASST COMMISSIONER OF INCOME
TCA/504/201515/6/2021
Hon`ble Mr Justice M.DURAISWAMY
THE COMMISSIONER OF INCOME T vs CONSOLIDATED CONSTRUCTION CO
TCA/299/202114/6/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S.INDIA PISTONS LTD vs THE DEPUTY COMMISSIONER OF I
TCA/296/202114/6/2021
Hon`ble Mr Justice M.DURAISWAMY